Maharajah Sri Raja Velugoti Sreeraja Gopala Krishna Yachendra Bahadur Varu, K.C.I.E. Rajah of Venkatagiri. Vs Jayampu Ayyappa Reddi and Others
Madras High Court · (1915) ILR (Mad) 738 : (1913) 25 MLJ 578
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12,24,054 judgments in All Courts · page 60,172 of 61,203
Madras High Court · (1915) ILR (Mad) 738 : (1913) 25 MLJ 578
Madras High Court · (1915) ILR (Mad) 474 : (1913) 25 MLJ 556
Calcutta High Court · (1913) 08 CAL CK 0027
Calcutta High Court · AIR 1914 Cal 560 : (1914) ILR (Cal) 425
Madras High Court · (1915) ILR (Mad) 472
Madras High Court · (1913) 25 MLJ 560
Madras High Court · (1913) 25 MLJ 299
Calcutta High Court · (1913) 08 CAL CK 0029
Madras High Court · (1915) ILR (Mad) 466 : (1913) 25 MLJ 594
Madras High Court · 30 Ind. Cas. 432
Bombay High Court · AIR 1914 Bom 296 : (1913) 15 BOMLR 1016
Allahabad High Court · (1913) ILR (All) 564
Madras High Court · (1915) ILR (Mad) 464
Bombay High Court · (1913) 15 BOMLR 930
Allahabad High Court · (1913) ILR (All) 560
Calcutta High Court · (1913) 08 CAL CK 0003
Madras High Court · (1913) 25 MLJ 281
Madras High Court · (1913) 25 MLJ 563