High Courts25 Aug 1913
Avanchi Lakshmi Narasimha Rao and Another Vs Avanchi Lakshmamma
Madras High Court · (1913) 25 MLJ 531
Limitation Act, 1963 — Section 18
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,171 of 61,203
High Courts22 Aug 1913Allowed
Ram Chandra Neogi Vs Shyama Charan Bose
Calcutta High Court · (1913) 08 CAL CK 0020
High Courts21 Aug 1913Dismissed
Jogendra Nath Sarkar and Others Vs Probhat Nath Chatterjee
Calcutta High Court · (1913) 08 CAL CK 0021
High Courts21 Aug 1913
Mohar Khan and Another Vs Gayzuddin Sheikh
Calcutta High Court · (1913) 08 CAL CK 0008
High Courts21 Aug 1913
A.L.A.R.R.M. Arunachellam Chettiar and Others Vs M. Muthayanai Thaven
Madras High Court · 25 Ind. Cas. 675 : (1914) 26 MLJ 575
High Courts20 Aug 1913
Harendra Narayan Das Vs Ramjan Khan
Calcutta High Court · AIR 1914 Cal 187 : (1914) ILR (Cal) 433
Penal Code, 1860 (IPC) — Section 109, 379
High Courts20 Aug 1913
Bhramar Lal Banduri and Others Vs Najstda Lal Chowdhuri
Calcutta High Court · 24 Ind. Cas. 199
Specific Relief Act, 1877 — Section 56
High Courts20 Aug 1913Allowed
Jahar Lal Banduri and others Vs Nanda Lal Chaudhuri and others
Calcutta High Court · (1913) 08 CAL CK 0006
High Courts20 Aug 1913
Bai Ujam Vs Bai Rukhmani
Bombay High Court · AIR 1914 Bom 211(1) : (1913) 15 BOMLR 936
Limitation Act, 1963 — Section 15
High Courts19 Aug 1913
R.P. Koneti Naicker and Others Vs J. Gopala Ayyar and Another
Madras High Court · (1915) ILR (Mad) 482
High Courts19 Aug 1913Dismissed
Sheogobinda Singh Vs Dhanukdhari Singh
Calcutta High Court · (1913) 08 CAL CK 0004
High Courts19 Aug 1913
The Baroda Spinning and Weaving Co. Ltd. Vs The Satyanarayan Marine and Fire Insurance Co. Ltd.
Bombay High Court · AIR 1914 Bom 225(2) : (1913) 15 BOMLR 948
Contract Act, 1872 — Section 28
High Courts19 Aug 1913
B.N. Lang Vs Heptullabhai Ismailjee
Bombay High Court · AIR 1914 Bom 271 : (1913) 15 BOMLR 939
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts19 Aug 1913
R.P. Koneti Naicker, and Others Vs Jatu Gopala Aiyar and Another
Madras High Court · (1915) ILR (Mad) 482 : (1913) 25 MLJ 425
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts18 Aug 1913
In Re: Venkappa and Others
Madras High Court · (1915) ILR (Mad) 305 : 29 Ind. Cas. 832
High Courts18 Aug 1913
In Re: K. Venkappa and Others
Madras High Court · (1915) ILR (Mad) 305
Penal Code, 1860 (IPC) — Section 283
High Courts15 Aug 1913
Manmohun Ghose Vs Equitable Coal Co. Ltd. and Others
Calcutta High Court · 24 Ind. Cas. 144
Specific Relief Act, 1877 — Section 42
High Courts13 Aug 1913Allowed
Sitaram Vs Rama Prosad Ram and others
Calcutta High Court · (1913) 08 CAL CK 0019
High Courts12 Aug 1913
Nikunja Behari Sen Vs Harendra Chandra Sinha
Calcutta High Court · AIR 1914 Cal 255(1) : (1914) ILR (Cal) 514
Penal Code, 1860 (IPC) — Section 500
High Courts12 Aug 1913
Upendra Nath Ghosh Vs Jamini Mohan Pal and Others
Calcutta High Court · (1913) 08 CAL CK 0018