High Courts01 Sept 1913Allowed
Mahammad Gauhar Ali Vs Samiruddin Sheikh and others
Calcutta High Court · (1913) 09 CAL CK 0009
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,170 of 61,203
High Courts01 Sept 1913
In Re: Abdul Rasul
Calcutta High Court · (1914) ILR (Cal) 518
Bankruptcy Act, 1869 — Section 20Specific Relief Act, 1877 — Section 45
High Courts01 Sept 1913
Booth Vs Emperor
Calcutta High Court · AIR 1914 Cal 649 : (1914) ILR (Cal) 545
Bengal Excise Act, 1909 — Section 46, 61Evidence Act, 1872 — Section 11
High Courts01 Sept 1913
In Re: Mahomed Ali
Calcutta High Court · (1914) ILR (Cal) 466
Penal Code, 1860 (IPC) — Section 153APress Act, 1910 — Section 12, 17
High Courts01 Sept 1913
Govinda Chetti and Others Vs Perumal Chetti and Another
Madras High Court · (1915) ILR (Mad) 489
High Courts01 Sept 1913
Govindachetti and Others Vs Perumal Chetty and Another
Madras High Court · (1913) 25 MLJ 370
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts29 Aug 1913
In Re: An Attorney
Calcutta High Court · (1914) ILR (Cal) 446
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts29 Aug 1913
Mohamaya Prosad Singh and others Vs Abdul Hamid and others
Calcutta High Court · (1913) 08 CAL CK 0005
High Courts28 Aug 1913
Musstt. Hira Koer and Others Vs Lachman Gope and Others
Calcutta High Court · (1913) 08 CAL CK 0031
High Courts28 Aug 1913
Peary Lal Das Vs Peary Lal Dawn and Others
Calcutta High Court · (1913) 08 CAL CK 0022
High Courts28 Aug 1913
Emperor Vs Nanji Samal
Bombay High Court · AIR 1914 Bom 237 : (1913) 15 BOMLR 999
Criminal Procedure Code, 1898 (CrPC) — Section 213Registration Act, 1908 — Section 83(2)
High Courts27 Aug 1913
Suprasanna Roy and others Vs Upendra Narain Roy
Calcutta High Court · (1913) 08 CAL CK 0028
High Courts27 Aug 1913
Israil Vs Shamser Rahman
Calcutta High Court · (1914) ILR (Cal) 436
Charter Act, 1861 — Section 115
High Courts27 Aug 1913
Dwarka Singh and Upendranath Ghose Vs Emperor
Calcutta High Court · 28 Ind. Cas. 732
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts27 Aug 1913Dismissed
Ramdhari Singh Vs Permanund Singh and Others
Calcutta High Court · (1913) 08 CAL CK 0002
High Courts27 Aug 1913
Lakshmammal Vs Narasimharaghava Aiyangar and Others
Madras High Court · (1915) ILR (Mad) 746 : 17 Ind. Cas. 281 : (1913) 25 MLJ 572
Stamp Act, 1899 — Section 18, 5
High Courts26 Aug 1913
Sarat Chandra Basack Vs Golap Sundari Dasya
Calcutta High Court · (1913) 08 CAL CK 0015
High Courts26 Aug 1913Dismissed
Maheshri Proshad Singh and Others Vs Baij Nath Hazari and Others
Calcutta High Court · (1913) 08 CAL CK 0007
High Courts26 Aug 1913
Emperor Vs Ladhu Ramji Jessa
Bombay High Court · (1913) 15 BOMLR 996
Railways Act, 1890 — Section 118