High Courts08 Feb 1912
Kulandavelu Pedayachi Vs Kamatchi Ayengar
Madras High Court · 15 Ind. Cas. 388
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,169 of 61,069
High Courts08 Feb 1912
Vencatachellam Chettiar Vs Veerappen Ambalagaran and Another
Madras High Court · 14 Ind. Cas. 283
High Courts08 Feb 1912
Sivaprakasam and Others Vs Palaniappa Mudaliar
Madras High Court · (1912) 22 MLJ 439
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Feb 1912
Unde Rajaha Raja Sir Raja Velugoti Sri Raja Gopalakristna Yachendra Bahadur Varu, K.C.I.E., Rajah of Venkatagiri Vs Vemuru Chinta Reddi and Others
Madras High Court · (1912) 22 MLJ 447
High Courts08 Feb 1912
Gopisetti Narayanasawy Naidu Garu, Receiver, Nidadavole and Medur Estates Vs Bondada China Narsigadu
Madras High Court · 15 Ind. Cas. 359
High Courts08 Feb 1912
T. Seetharama Chettiar and Others Vs M. Kristna Row, the Devan Trustee of Ramnad Samastanam, (vacated the office), Rajah Rajeswara Sethupathi alias Muthuramalinga Sethupathi
Madras High Court · 15 Ind. Cas. 406
High Courts07 Feb 1912Allowed
Monohar Lal and Another Vs Ram Babu
Allahabad High Court · (1912) ILR (All) 323
High Courts07 Feb 1912Dismissed
Gobardhan Sahai Vs Mahabir Singh and Others
Allahabad High Court · (1912) ILR (All) 321
High Courts07 Feb 1912
Gobardhan Sahi Vs Mahabir Singh and Others
Allahabad High Court · 14 Ind. Cas. 506
High Courts07 Feb 1912
Manohar Lal and Another Vs Ram Babu
Allahabad High Court · 14 Ind. Cas. 674
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts06 Feb 1912
Nanda Lal Marwari Vs Rampal Singh and Others
Calcutta High Court · 14 Ind. Cas. 1
High Courts06 Feb 1912
Eastern Mortgage and Agency Co. Ld. Vs Purna Chandra Sarbagna
Calcutta High Court · 15 Ind. Cas. 497a
Limitation Act, 1963 — Section 12
High Courts06 Feb 1912
Arjun Ram Pal Vs Rohima Banu and Others
Calcutta High Court · 14 Ind. Cas. 128
Limitation Act, 1963 — Section 21(2)
High Courts06 Feb 1912Allowed
Nand Kishore and Others Vs Bohra Net Ram and Others
Allahabad High Court · 14 Ind. Cas. 237
High Courts06 Feb 1912Dismissed
Parbati Vs Baijnath Pathak and Another
Allahabad High Court · 14 Ind. Cas. 61
Transfer of Property Act, 1882 — Section 123
High Courts06 Feb 1912
Vijayaraghava Reddi Vs Komarappa Reddi and Another
Madras High Court · (1912) 22 MLJ 409
High Courts06 Feb 1912
K. Kunhichekkan and Another Vs Lydia Arucanden
Madras High Court · 14 Ind. Cas. 480