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12,23,303 judgments in All Courts · page 60,167 of 61,166

High Courts29 Jan 1913

Leakat Hossein Vs Emperor

Calcutta High Court · (1913) ILR (Cal) 470

Calcutta Police Act, 1866 — Section 102A, 62A(4)Calcutta Suburban Police Act, 1866 — Section 39A, 49A