High Courts21 Nov 1912Allowed
Mulraj Khatau Vs Vishvanath Prabhuram Vaidya
Bombay High Court · (1913) 15 BOMLR 9
Transfer of Property Act, 1882 — Section 130(I)
JUDGMENT DATABASE
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12,22,915 judgments in All Courts · page 60,166 of 61,146
Privy Council21 Nov 1912
Vishwanath Prabhuram Vaidya Vs Mulraj Khatau
Privy Council · (1913) 37 ILRPC 198
High Courts19 Nov 1912
V. Adinarayana Vs P. Ramudu alias Ramaswamy and Others
Madras High Court · (1914) ILR (Mad) 304
High Courts19 Nov 1912Dismissed
Gauri Bai and Others Vs Manohar Teli and Others
Allahabad High Court · 17 Ind. Cas. 520
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts19 Nov 1912Disposed Of
Allahdad Khan and Others Vs Sant Ram and Others
Allahabad High Court · 17 Ind. Cas. 486
Succession Certificate Act, 1889 — Section 16, 4
High Courts19 Nov 1912Dismissed
Sant Ram Vs Allah Dad Khan and Others Sant Ram Vs Wahid-Un-Nissa and Others
Allahabad High Court · (1913) ILR (All) 74
Succession Certificate Act, 1889 — Section 4
High Courts19 Nov 1912
Shyam Chandra Singh Vs Baldeo and Others
Allahabad High Court · 17 Ind. Cas. 467
Limitation Act, 1877 — Article 147
High Courts19 Nov 1912
Villuri Adinarayana Vs Polimera Ramudu alias Ramaswamy and Others
Madras High Court · 17 Ind. Cas. 648 : (1913) 24 MLJ 17
High Courts18 Nov 1912Dismissed
Dharam Kirti Saran and Others Vs Sabta Prasad and Another
Allahabad High Court · (1913) ILR (All) 107
High Courts18 Nov 1912
N.P.L.N.K.R. Kanniappan Chetti Vs P.R. Manikavasagam Chetti
Madras High Court · 17 Ind. Cas. 763 : (1912) 23 MLJ 677
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts18 Nov 1912
Rajagopala Pandarithar, represented by his next friend Anni Ammal Vs Muthukumara Chettiar
Madras High Court · (1912) 23 MLJ 676
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 12
High Courts18 Nov 1912
Rajagopala Pandarithar, Represented By His Next Friend Anni Ammal Vs Muthu Kumara Chettiar
Madras High Court · 17 Ind. Cas. 762
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 12
High Courts18 Nov 1912
B. Ayyaparaju Vs The Secretary of State for India in Council
Madras High Court · 25 Ind. Cas. 894
Specific Relief Act, 1877 — Section 42
High Courts16 Nov 1912Dismissed
In Re: Gopala Bhau Changula
Bombay High Court · (1913) 15 BOMLR 49
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts15 Nov 1912
R.M.A.R. Arunachella Chettiar Vs V.V.M. Muthiah Chettiar and Others
Madras High Court · (1912) 23 MLJ 679
Civil Procedure Code, 1908 (CPC) — Section 16, 16(d)
High Courts15 Nov 1912Dismissed
Atmaram Yekoba Vani Vs Bhila Ganpat Vani
Bombay High Court · (1913) 15 BOMLR 223
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts15 Nov 1912Allowed
Emperor Vs Shivdas Omkar Marwadi
Bombay High Court · (1913) 15 BOMLR 315 : 19 Ind. Cas. 507
Penal Code, 1860 (IPC) — Section 186