Privy Council31 Jan 1874
Byjnath Lall Vs Ramoodeen Chowdry and others
Privy Council · (1874) 1 IndApp 106
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 61,146 of 61,203
High Courts13 Jan 1874
Kheroda Mayi Dasi Vs Golam Abardari
Calcutta High Court · (1874) 01 CAL CK 0001
Privy Council19 Dec 1873
Baboo Doorga Pershad and Others Vs Mussumut Kundan Koowar
Privy Council · (1873) 1 IndApp 55
Privy Council18 Dec 1873
Bunwaree Lall Sahoo Vs Mohabeer Proshad Singh; Kumla Proshad Singh; Ram Tuhul Singh and Deenobundhoo Singh
Privy Council · (1873) 1 IndApp 89
Privy Council04 Dec 1873
Maharana Fattehsangji Jaswatsangji Vs Dessai Kallianraiji Hekoomutraiji
Privy Council · (1873) 1 IndApp 34
High Courts03 Dec 1873Allowed
Binda Bibee Vs Lalla Gopeenath and Others
Calcutta High Court · (1873) 12 CAL CK 0001
Privy Council28 Nov 1873
Mirza Himmut Bahadoor Vs Mussumat Sahebzadee Begum
Privy Council · (1873) 1 IndApp 23
Privy Council22 Nov 1873
Kristo Indro Saha and Issur Chunder Saha Vs Huromonee Dassee
Privy Council · (1873) 1 IndApp 84
Privy Council22 Nov 1873
Meer Reasut Hossein Vs Hadjee Abdoollah and others
Privy Council · (1873) 1 IndApp 72
Privy Council22 Nov 1873
Olivia H. Thery, Executrix of The Will of Lewis Tiery (Deceased); James George and Olivia Hovenden (Formerly Tiery), His Wife, Executrix of The Will of Lewis Tiery (Deceased) Vs Kristodhun Bose; Gobindchunder Dutt; Oomamonee Dossee and Thakormonee Dossee; Meer Ackbar Ali; Gobindchunder Dutt; Oomamoee Dossee and Thakomoee Dossee, The Mother and Guardian of Heeraloll Ghose (A. Minor), The Son of Nundololl Ghose (Deceased)
Privy Council · (1873) 1 IndApp 76
Privy Council08 Nov 1873
Runjeet Singh; Gooman Singh and Doond Singh Vs Kooer Gujraj Singh
Privy Council · (1873) 1 IndApp 9
Privy Council05 Nov 1873
Munnoo Lall Vs Lalla Choonee Lall and others
Privy Council · (1873) 1 IndApp 144
High Courts15 Sept 1873
Tara Soondaree Chowdhrain Vs The Collector of Mymensingh on behalf of Shama Soondaree and Another
Calcutta High Court · (1873) 09 CAL CK 0001
High Courts20 Aug 1873
Khetterpaul Bysack Vs Bolye Chund Dutt
Calcutta High Court · (1873) 08 CAL CK 0002
High Courts11 Aug 1873
Williamson Brothers Vs Arab Ismail Khan
Calcutta High Court · (1873) 08 CAL CK 0003
Privy Council29 Jul 1873
Ranee of Chillaree Vs Government of India
Privy Council · (1873) 4 IndApp 208 : [1873] UKPC 75
Privy Council29 Jul 1873
Widow of Shunker Sahai Vs Rajah Kashi Pershad
Privy Council · (1873) 1 IndApp 220
Privy Council29 Jul 1873
Ranee of Chillaree Vs The Government of India
Privy Council · (1873) 1 IndApp 237
High Courts14 Jul 1873
S.M. Golaupmonee Dossee Vs S.M. Prosonomoye Dossee
Calcutta High Court · (1873) 07 CAL CK 0004