High Courts24 Mar 1874Dismissed
Brijo Bullub Gooyee Vs Chunder Narain Singh, Deputy Magistrate of Cutwa
Calcutta High Court · (1874) 03 CAL CK 0006
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 61,145 of 61,203
High Courts23 Mar 1874Dismissed
Nidhikrishna Bose Vs Nistarini Dasi and Others
Calcutta High Court · (1874) 03 CAL CK 0002
Privy Council18 Mar 1874
Parvatavardani Nauchear Late Zemindar of Ramnad Vs Perinayagum Pillai, Guardian of Ramanada Pandaram, A. Minor, Heir To Ambalavana Pillai
Privy Council · (1874) 1 IndApp 209
High Courts17 Mar 1874
Gopalnarain Mozoomdar and Another Vs Muddomutty Guptee and Shosheebhoosun Mozoomdar Muddomutty Guptee Vs Bamasoondery Dossee Shosheebhoosun Mozoomdar Vs Muddomutty Guptee and Bamasoondery Dossee
Calcutta High Court · (1874) 03 CAL CK 0001
Privy Council15 Mar 1874
Oolagappa Chetty Vs Hon. D. Arbuthnot, Collector and Agent To The Court of Wards of Behalf of The Minor Son of Gandama Rama Krishnama Naiker, Zemindar of Gundamanaikanoor; Kantimatinada Pillai, Manager of The Said Estate; Muthuvenkatadri Naiker, Zemindar of Ediacottai and Guardian of The Said Minor and Valundi Ammal Natural Guardian and The Mother of The Said Ward
Privy Council · (1874) 1 IndApp 268
Privy Council13 Mar 1874
The Collector of Trichinopoly (As Representing The Interest of The Governor of Fort St. George); Pedda Amani and Chinna Amani (Second and Third Widows of The Late Zemindar) Vs Lekkamani (First Widow of The Late Zemindar) Since Deceased and The Zemindar of Marungapuri; The Zemindar of Marungapuri
Privy Council · (1874) 1 IndApp 282
High Courts11 Mar 1874Dismissed
Dinonath Sen Vs Guruchurn Pal
Calcutta High Court · (1874) 03 CAL CK 0005
High Courts06 Mar 1874
Hadjee Mahomed Hadjee Joosub Vs Hadjee Ismail Hadjee Hubbeeb
Calcutta High Court · (1874) 03 CAL CK 0008
Privy Council06 Mar 1874
Tacoordeen Tewarry Vs Nawab Syed Ali Hossein Khan and others
Privy Council · (1874) 1 IndApp 192
Privy Council05 Mar 1874
Brindabun Chunder Sircar Chowdhry and Srish Chunder Sircar Chowdhry Vs Brindabun Chunder Dey Chowdhry and others
Privy Council · (1874) 1 IndApp 178
High Courts04 Mar 1874
Ahladi Misrani and Others Vs Brojo Misser
Calcutta High Court · (1874) 03 CAL CK 0010
Privy Council27 Feb 1874
Mohummud Buhadoor Khan and Mohummud Ally Buhadoor Khan Vs The Collector of Bareilly (On The Part of Government) and others
Privy Council · (1874) 1 IndApp 167
High Courts24 Feb 1874
Lukhee Kanto Dass Chowdhry Vs Sumeeruddi Lusker and Others
Calcutta High Court · (1874) 02 CAL CK 0003
High Courts23 Feb 1874
Indramani Chowdhrain Vs Behari Lal Mullick
Calcutta High Court · (1874) 02 CAL CK 0002
High Courts12 Feb 1874
Hurdeo Narain Sahu Vs Gridhari Singh
Calcutta High Court · (1874) 02 CAL CK 0001
Privy Council05 Feb 1874
The Port Canning Land, Investment, Reclamation and Dock Company Limited, A. Company Registered Under Act XIX of 1857 Vs A. Smith, Esquire, Chairman of The Municipal Commissioners of The Town of Canning
Privy Council · (1874) 1 IndApp 124