High Courts09 Dec 1869
In Re: In the matter of the petition of Sankar Dobay
Calcutta High Court · (1869) 12 CAL CK 0005
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12,23,582 judgments in All Courts · page 61,143 of 61,180
High Courts08 Dec 1869
Bhuli Sing and Others Vs Mussamat Nimu Behu
Calcutta High Court · (1869) 12 CAL CK 0012
High Courts08 Dec 1869
In Re: In the matter of the petition of Mussamat Bibi Najibunnissa
Calcutta High Court · (1869) 12 CAL CK 0002
High Courts04 Dec 1869
Rameswar Singh Vs Ramtanu Ghose and Another
Calcutta High Court · (1869) 12 CAL CK 0011
High Courts01 Dec 1869
Raku Bibi Vs Khaja Mahomed Musa Khan
Calcutta High Court · (1869) 12 CAL CK 0003
High Courts29 Nov 1869
Kailas Nath Dutt Vs Ramdhan Mitter
Calcutta High Court · (1869) 11 CAL CK 0002
High Courts27 Nov 1869
Syed Wajid Ali Khan Vs Lala Hanuman Prasad and Others
Calcutta High Court · (1869) 11 CAL CK 0006
High Courts27 Nov 1869
Chadi Sahi and Others Vs Nathu Lal Chowdhry
Calcutta High Court · (1869) 11 CAL CK 0005
High Courts28 Oct 1869
Queen Vs Udai Patnaik, Khettra Gaital and Bipro Gaital
Calcutta High Court · (1869) 10 CAL CK 0002
High Courts27 Oct 1869
The Upper Assam Tea Company Vs Thopoor
Calcutta High Court · (1869) 10 CAL CK 0001
High Courts24 Sept 1869
The Bank of Bengal Vs R. Currie and Co.
Calcutta High Court · (1869) 09 CAL CK 0022