High Courts23 Apr 1873Dismissed
Kally Prosonno Bose Vs Dinonath Mullick
Calcutta High Court · (1873) 04 CAL CK 0011
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 61,148 of 61,203
High Courts18 Apr 1873Dismissed
Meechoo Chunder Sarcar and Others Vs J.H. Ravenshaw
Calcutta High Court · (1873) 04 CAL CK 0007
High Courts17 Apr 1873
The Nawab Nazim of Bengal Vs Heeralall Seal
Calcutta High Court · (1873) 04 CAL CK 0002
High Courts16 Apr 1873
W.D. Cruikshank Vs Azim Nulla Moodeen
Calcutta High Court · (1873) 04 CAL CK 0006
High Courts01 Apr 1873
Chunder Coomar Mundul and Another Vs Nunnee Khanum and Others
Calcutta High Court · (1873) 04 CAL CK 0001
High Courts27 Mar 1873
The Bank of Hindustan, China and Japan Vs Nundololl Sen and Others
Calcutta High Court · (1873) 03 CAL CK 0001
Privy Council20 Mar 1873
Newab Mulka Jehan Sahiba and Others Vs Mahomed Ushkurree Khan and another
Privy Council · (1873) 1 IndApp 192
High Courts18 Mar 1873Allowed
Kalee Coomar Chatterjee Vs Siddhessur Mundul
Calcutta High Court · (1873) 03 CAL CK 0005
High Courts15 Mar 1873
Santiram Panja and Others Vs Bycunt Panja and Others
Calcutta High Court · (1873) 03 CAL CK 0003
Privy Council14 Mar 1873
Rajah Leelanund Singh Bahadoor and Others; Thakoor Munoorunjun Singh and Another Vs Thakoor Munoorunjun Singh and another; Rajah Leelanund Singh Bahadoor and The Government
Privy Council · (1873) 1 IndApp 181
High Courts13 Mar 1873Dismissed
Judoonath Sircar Vs Bussunt Coomar Roy Chowdhry
Calcutta High Court · (1873) 03 CAL CK 0007
High Courts11 Mar 1873
Odhoy Chunder Bundopadhya Vs Soodharam Bhuttacharjee and Another
Calcutta High Court · (1873) 03 CAL CK 0002
High Courts04 Mar 1873Dismissed
A.B. Mackintosh Vs Kally Doss Mullick and Others
Calcutta High Court · (1873) 03 CAL CK 0008
High Courts28 Feb 1873
Purson Chund Golacha Vs Kajooram and Another
Calcutta High Court · (1873) 02 CAL CK 0006
High Courts21 Feb 1873
Mussummat Bibee Luteefun and Another Vs Rajroop Singh
Calcutta High Court · (1873) 02 CAL CK 0001
High Courts18 Feb 1873
Kupulmun Sing and Another Vs The Court of Wards on behalf of Kashopershaud Sing Lunatic
Calcutta High Court · (1873) 02 CAL CK 0007