High Courts01 Aug 1913Dismissed
Raj Kumar Girja Nandan Singh Vs Kanhaya Prosad Sahu and Another
Calcutta High Court · (1913) 08 CAL CK 0017
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,173 of 61,203
High Courts01 Aug 1913
Balwant Singh and Another Vs Gayan Singh and Others
Allahabad High Court · (1913) ILR (All) 534
High Courts01 Aug 1913
In Re: Subramania Ayyar
Madras High Court · (1915) ILR (Mad) 304 : 29 Ind. Cas. 329
High Courts01 Aug 1913
Sri B.B. Sarvarayudu Garu Vs K. Venkataraju
Madras High Court · (1915) ILR (Mad) 459
High Courts01 Aug 1913
Sree Balusu Buchi Saravagarudu Garu Vs Kovvuri Venkata Raju and Others
Madras High Court · (1913) 25 MLJ 617
Madras Estates Land Act, 1908 — Section 23
High Courts01 Aug 1913
K. Sheik Meera Sahib and Co. Vs Sheik Naina Lubbay Marcayar and Others
Madras High Court · (1913) 25 MLJ 259
Limitation Act, 1963 — Section 22
High Courts31 Jul 1913
Emperor Vs Haridas Lakhmidas
Bombay High Court · (1913) 15 BOMLR 994
Coasting Vessels Act, 1838 — Section 4, 7
High Courts31 Jul 1913Dismissed
Balgobind and Another Vs Bhaggu Mal
Allahabad High Court · (1913) ILR (All) 558
Evidence Act, 1872 — Section 92, 92(1)
High Courts31 Jul 1913
Gopisetti Narayanasami Naidu Garu, Receiver of Madur Estate Vs Namburi Bhadri Raza
Madras High Court · (1913) 25 MLJ 451
High Courts30 Jul 1913
Satcowri Chatterjee Vs Priyanath Basu and Others
Calcutta High Court · 25 Ind. Cas. 497
High Courts30 Jul 1913
Jamla Singh Vs E.J. Kingsley and Another
Calcutta High Court · (1913) 07 CAL CK 0030
High Courts30 Jul 1913Dismissed
Jeheto Sheikh Vs Jaibannessa Bibee
Calcutta High Court · (1913) 07 CAL CK 0009
High Courts30 Jul 1913
The Chairman, Municipal Council Vs Subba Pandithar
Madras High Court · (1915) ILR (Mad) 456 : (1913) 25 MLJ 297
High Courts29 Jul 1913
J.S. Battie Vs G.E. Brown Falsely called G.E. Battie
Madras High Court · (1915) ILR (Mad) 452
High Courts29 Jul 1913
J.S. Battie Vs G.E. Brown, Falsely Called G.E. Battie
Madras High Court · (1915) ILR (Mad) 452 : 30 Ind. Cas. 413
High Courts29 Jul 1913
Ram Lal Mondal and others Vs Khiroda Mohini Dasi and Others
Calcutta High Court · (1913) 07 CAL CK 0061
High Courts29 Jul 1913
Tara Prasanna Bose Vs Nilmoni Khan and Others
Calcutta High Court · 25 Ind. Cas. 118
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 56, 81
High Courts29 Jul 1913
Ramkrishna Gopal Joshi Vs Chimnaji Vyankatesh
Bombay High Court · (1913) 15 BOMLR 824
High Courts29 Jul 1913Disposed Of
Mannu Lal and Another Vs Makhan Das Mannu Lal and Another Vs Kallu Das
Allahabad High Court · (1913) ILR (All) 556
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15
High Courts29 Jul 1913Allowed
Har Dayal Vs Narain Das and Rup Narain
Allahabad High Court · (1913) ILR (All) 571
Transfer of Property Act, 1882 — Section 90