High Courts23 Jul 1913Dismissed
Datto Atmaram Hasabnis Vs Shankar Dattatraya
Bombay High Court · AIR 1914 Bom 263(1) : (1913) 15 BOMLR 841
Limitation Act, 1963 — Article 181
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,175 of 61,203
Privy Council23 Jul 1913
Partab Singh and Another Vs Bhabuti Singh
Privy Council · (1913) 35 ILRPC 487
High Courts23 Jul 1913
Ramakrishna Pillai Vs C. Karunakara Menon
Madras High Court · (1913) 25 MLJ 476
High Courts23 Jul 1913
S. Ranganatham Chetty alias Narayanaswamy Chetty Vs S. Lakshmiammal
Madras High Court · (1913) 25 MLJ 379
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Jul 1913
Chakrapani Misro Vs Sadasiva Sodangi and Others
Madras High Court · (1913) 25 MLJ 352
High Courts22 Jul 1913Dismissed
Abdul Karim Abu Ahmed Khan Vs Abdus Sobhan Choudry and Others
Calcutta High Court · (1913) 07 CAL CK 0007
High Courts22 Jul 1913Allowed
Bai Hiragavri Vs Gulabdas Jamnadas
Bombay High Court · (1913) 15 BOMLR 1123
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2Court Fees Act, 1870 — Section 7(iv)(f)
High Courts22 Jul 1913Dismissed
Sri Ram Vs Mumtaz Ahmad and Another and Bhawani Singh and Others
Allahabad High Court · (1913) ILR (All) 524
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts22 Jul 1913
S. Venkatasubbaiyer Vs S. Krishnamurthy
Madras High Court · (1915) ILR (Mad) 442
High Courts21 Jul 1913
Gulli Sahu Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 400
Criminal Procedure Code, 1898 (CrPC) — Section 438Extradition Act, 1903 — Section 15
High Courts21 Jul 1913Dismissed
Haribans Rai and Others Vs Sri Niwas Naik
Allahabad High Court · (1913) ILR (All) 518
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts21 Jul 1913Disposed Of
Udit Tiwari Vs Bihari Pande
Allahabad High Court · (1913) ILR (All) 521
High Courts18 Jul 1913
Shew Prosad Bungshidhur, Kalooram Sitaram Vs Ram Chunder Haribux
Calcutta High Court · AIR 1914 Cal 888(2) : (1914) ILR (Cal) 323
Charter Act, 1861 — Section 13Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jul 1913Dismissed
Net Ram Singh Vs Musammat Tursa Kunwar
Bombay High Court · (1913) 15 BOMLR 863
High Courts18 Jul 1913Allowed
Nandan Singh Vs Ganga Prasad
Allahabad High Court · (1913) ILR (All) 512
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2North Western Provinces Tenancy Act, 1901 — Section 34
High Courts18 Jul 1913
Lodd Govindoss Krishnadoss Vs Rukmani Bai
Madras High Court · (1915) ILR (Mad) 438 : (1914) 1 LW 529
High Courts17 Jul 1913
P. Parasuramayya Vs V. Ramachandrudu (Died) and Others
Madras High Court · (1915) ILR (Mad) 432
High Courts17 Jul 1913Dismissed
Hari Mohan Majumder Vs Sri Mohan Ghosh
Calcutta High Court · (1913) 07 CAL CK 0005
High Courts17 Jul 1913Dismissed
Gaijuddi Howladar Vs Ainuddi Howladar
Calcutta High Court · (1913) 07 CAL CK 0001
High Courts17 Jul 1913
Emperor Vs Asha Bhathi
Bombay High Court · (1913) 15 BOMLR 998
Criminal Procedure Code, 1898 (CrPC) — Section 254Penal Code, 1860 (IPC) — Section 379