High Courts11 Jul 1913
Ameer Ali Vs Yakub Ali Khan
Calcutta High Court · (1914) ILR (Cal) 347
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 107
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,177 of 61,203
High Courts11 Jul 1913
Ramesh Chandra Banerjee Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 350
Criminal Procedure Code, 1898 (CrPC) — Section 103Penal Code, 1860 (IPC) — Section 399, 402
High Courts11 Jul 1913
Ambica Charan Dutt Vs Ramgati Guha and Others
Calcutta High Court · 28 Ind. Cas. 571
Transfer of Property Act, 1882 — Section 73
High Courts11 Jul 1913Allowed
Ramkishore Kedarnath Vs Jainarayan Ramrachhpal
Bombay High Court · (1913) 15 BOMLR 867
Limitation Act, 1887 — Section 7
High Courts11 Jul 1913Dismissed
The Dakore Town Municipality Vs Anupram Haribhai Travadl
Bombay High Court · AIR 1914 Bom 266 : (1913) 15 BOMLR 833
District Municipalities Act — Section 113
Privy Council11 Jul 1913
Ramkishore Kedarnath Vs Jainarayan Ramrachhpal
Privy Council · (1913) 40 ILRPC 966
High Courts11 Jul 1913Disposed Of
Mahadeo Singh and Another Vs Sheo Karan Singh and Another
Allahabad High Court · (1913) ILR (All) 481
High Courts11 Jul 1913Dismissed
Kokla Vs Piari Lal and Another
Allahabad High Court · (1913) ILR (All) 502
High Courts10 Jul 1913
Peari Mohan Shaha and Others Vs Durlavi Dassya and others
Calcutta High Court · (1913) 07 CAL CK 0014
High Courts10 Jul 1913Allowed
Sheikh Elahi Vs Sheikh Hukum
Calcutta High Court · (1913) 07 CAL CK 0012
High Courts10 Jul 1913
Mahableshwar Krishnapa Vs Ramchandra Mangesh Kulkarni
Bombay High Court · AIR 1914 Bom 300 : (1913) 15 BOMLR 882
Limitation Act, 1963 — Section 7
High Courts09 Jul 1913
Devendra Nath Chowdhry Vs Annada Hadi
Calcutta High Court · AIR 1914 Cal 784 : 25 Ind. Cas. 576
High Courts09 Jul 1913
Anada Hait and Haris Chunder Mondal and Another Vs Khudiram Hait and Others
Calcutta High Court · AIR 1914 Cal 894 : 25 Ind. Cas. 558
High Courts09 Jul 1913
In Re: Crompton and Co. Ltd. and Mohan Lal
Calcutta High Court · AIR 1914 Cal 770 : (1914) ILR (Cal) 313
Arbitration Act, 1940 — Section 13, 14English Arbitration Act, 1889 — Section 10
High Courts09 Jul 1913
Bengal Provincial Railway Co. Vs Gopi Mohan Singh
Calcutta High Court · AIR 1914 Cal 368 : (1914) ILR (Cal) 308
High Courts09 Jul 1913Allowed
Imam Ali Patwari Vs Arfatunness
Calcutta High Court · (1913) 07 CAL CK 0034
High Courts09 Jul 1913
Crompton and Co. Ld. Vs Mohan Lal
Calcutta High Court · 25 Ind. Cas. 391
Arbitration Act, 1940 — Section 13, 14
High Courts08 Jul 1913
Jagannath Marwari Vs Raj Kumar Thakur Giridhari Singha and Others, Biswa Nath Goria and Others, Surendra Mohan Ghose and Others
Calcutta High Court · 29 Ind. Cas. 429
Chota Nagpur Encumbered Estates Act, 1876 — Section 3
High Courts08 Jul 1913
Jagat Chandra Sarma Chowdhury Vs Radha Nath Chakravarti and Others
Calcutta High Court · 28 Ind. Cas. 576
High Courts08 Jul 1913Allowed
Dwarka Dhakai Vs Mathur Lal Majumdar and another
Calcutta High Court · (1913) 07 CAL CK 0036