High Courts16 Jun 1913
Ananda Chandra Roy Vs Abdullah Hossein Chowdhury
Calcutta High Court · (1914) ILR (Cal) 148
Transfer of Property Act, 1882 — Section 54
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,181 of 61,203
High Courts16 Jun 1913Dismissed
Chhogmal Balkisandas Vs Jainarayen Kanyialal
Bombay High Court · (1913) 15 BOMLR 750 : 20 Ind. Cas. 882
High Courts16 Jun 1913Dismissed
Ram Raj Vs Brij Nath and Others
Allahabad High Court · (1913) ILR (All) 470
High Courts13 Jun 1913
Bhimabai Krishnappa Desai Vs Tayappa Murarrao Nadgauda
Bombay High Court · (1913) 15 BOMLR 783
High Courts12 Jun 1913
Shiba Prosad Samanta Vs Rakhalmani Dasee
Calcutta High Court · (1914) ILR (Cal) 130
High Courts11 Jun 1913
Emperor Vs Fattoo Mahomed Sher Mahomed and Others
Bombay High Court · (1913) ILR (Bom) 651
Bombay Prevention of Gambling Act, 1887 — Section 4(a), 4(c)
High Courts11 Jun 1913
Bijoychand Mahatab Vs Kalipada Chatterjee
Calcutta High Court · (1914) ILR (Cal) 57
High Courts10 Jun 1913Allowed
Indra Mani Dasya Vs Priyanath Chackrabarty and Others
Calcutta High Court · (1913) 06 CAL CK 0008
High Courts10 Jun 1913Dismissed
Nabin Chandra Saha and Org. Vs Hem Chandra Ray and Another
Calcutta High Court · (1913) 06 CAL CK 0003
High Courts10 Jun 1913Dismissed
Bhaiya Janki Pershad Singh Vs Bhaiya Dwarka Pershad Singh
Bombay High Court · (1913) 15 BOMLR 853
Oudh Estates Act, 1869 — Section 2
Privy Council10 Jun 1913
Dwarka Prasad Singh Vs Janki Prasad Singh
Privy Council · (1913) 35 ILRPC 391
High Courts09 Jun 1913
Nabin Chandra Tripati Vs Prankrishna De
Calcutta High Court · AIR 1914 Cal 163 : (1914) ILR (Cal) 108
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts06 Jun 1913Allowed
Emperor Vs Hari Tanaji
Bombay High Court · (1913) 15 BOMLR 700 : 20 Ind. Cas. 618
High Courts05 Jun 1913
Emperor Vs Keshav Narayan Manolkar
Bombay High Court · (1923) 25 BOMLR 248
Evidence Act, 1872 — Section 10, 32(3)
High Courts05 Jun 1913Allowed
Askar Ali Vs Goupee Mohan Chowdhury and Another
Calcutta High Court · (1913) 06 CAL CK 0033
High Courts05 Jun 1913
Ratnendra Lal Mitter Vs Corporation of Calcutta
Calcutta High Court · (1914) ILR (Cal) 104
Calcutta Municipal Act, 1899 — Section 408, 574
High Courts05 Jun 1913Dismissed
Mohendra Prosad Singh Vs Nanda Prosad Singh
Calcutta High Court · (1913) 06 CAL CK 0018
High Courts05 Jun 1913Disposed Of
Nirma Vs Abdul Aziz Khan and Others
Allahabad High Court · (1913) ILR (All) 466