High Courts06 May 1913
Doyamayee Chowdhurani and Others Vs Narendra Kishore Roy and Others
Calcutta High Court · (1913) 05 CAL CK 0006
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,185 of 61,203
High Courts05 May 1913
Radha Gobinda Misra Vs Raghu Nath Misra and others
Calcutta High Court · (1913) 05 CAL CK 0003
Privy Council05 May 1913
Brijraj Singh and Another Vs Sheodan Singh and others
Privy Council · (1913) 40 IndApp 161
High Courts02 May 1913Dismissed
Tek Lal Singh and others Vs Sripati Chowdhuri
Calcutta High Court · (1913) 05 CAL CK 0025
High Courts02 May 1913
Bishnu Charan Roy Chaudhuri and others Vs Bepin Chandra Roy Chaudhuri and others
Calcutta High Court · (1913) 05 CAL CK 0008
Privy Council02 May 1913
Chiman Lal Vs Hari Chand
Privy Council · (1913) 40 ILRPC 879 : (1913) 40 IndApp 156
High Courts02 May 1913
K. Venkatasubbiah and Others Vs The Secretary of State for India in Council
Madras High Court · (1915) ILR (Mad) 424 : 30 Ind. Cas. 425
High Courts02 May 1913
Kariadan Kumber Vs The British India Steam Navigation Company Limited, by Agents Aspinwall and Co.
Madras High Court · (1915) ILR (Mad) 941 : 20 Ind. Cas. 546 : (1913) 25 MLJ 162
Contract Act, 1872 — Section 28
High Courts02 May 1913
Appavu Chettiar Vs Nanjappa Goundan and Others
Madras High Court · 20 Ind. Cas. 792 : (1913) 25 MLJ 329
Evidence Act, 1872 — Section 19
High Courts01 May 1913
Mahomed Imamuddin Vs Debendra Nath, Sub-Inspector
Calcutta High Court · (1913) 05 CAL CK 0044
High Courts01 May 1913
Chintamani Pramanik Vs Hriday Nath Kamila
Calcutta High Court · 51 Ind. Cas. 123
High Courts01 May 1913Disposed Of
Emperor Vs Nepal and Others
Allahabad High Court · (1913) ILR (All) 407
High Courts01 May 1913Disposed Of
Amin-Ud-Din Haidar Vs Sheoraj Singh
Allahabad High Court · (1913) ILR (All) 402
High Courts01 May 1913
Balgobind Bhagat and Another Vs Nagina Misir and Another
Allahabad High Court · (1913) ILR (All) 405
High Courts30 Apr 1913
Manonmani Ammal Vs Vythialinga Naicker and Others
Madras High Court · (1913) 25 MLJ 481
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts30 Apr 1913Dismissed
Ram Nath Singh Vs Basanta Narain Singh
Calcutta High Court · (1913) 04 CAL CK 0046
High Courts30 Apr 1913Dismissed
Hem Chandra Chaudhuri and Others Vs Atul Chandra Chakrabartty and Another
Calcutta High Court · (1913) 04 CAL CK 0032
High Courts30 Apr 1913Allowed
Pankhabati Chaudhurani Vs Nani Lal Singh
Calcutta High Court · (1913) 04 CAL CK 0030
High Courts30 Apr 1913Allowed
Buzlal Ghani Mia Vs Adak Patari and others
Calcutta High Court · (1913) 04 CAL CK 0024