High Courts31 Jan 1913Allowed
Dina Nath and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 665
Companies Act, 1832 — Section 74Criminal Procedure Code, 1898 (CrPC) — Section 260
JUDGMENT DATABASE
Search 12,23,723 Indian judgments.
12,23,723 judgments in All Courts · page 60,188 of 61,187
High Courts31 Jan 1913Allowed
Emperor Vs Dina Nath and Another
Allahabad High Court · (1913) ILR (All) 173
High Courts31 Jan 1913
Pansulari Vencatasawmi Vs Mentana Ramachandra Raju
Madras High Court · 18 Ind. Cas. 520
High Courts31 Jan 1913
Santhana Sooramma and Another Vs Santhana Mangayya
Madras High Court · 18 Ind. Cas. 1006
High Courts31 Jan 1913
Pusuluri Varahaswami Vs Mantena Ramachandra Raju
Madras High Court · (1915) ILR (Mad) 138 : (1913) 24 MLJ 298
Transfer of Property Act, 1882 — Section 6(e)
High Courts30 Jan 1913
Jibanessa Khatun and Others Vs Majidunnessa Khatun
Calcutta High Court · 18 Ind. Cas. 398
Bengal Tenancy Act, 1885 — Section 93, 94, 98
High Courts30 Jan 1913
Srish Chandra Pal Chowdhry Vs Triguna Prasad Pal Chowdhry
Calcutta High Court · (1913) ILR (Cal) 541
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts30 Jan 1913
Indra Chandra Mukherjee Vs Srish Chandra Banerjee
Calcutta High Court · (1913) ILR (Cal) 537
Provincial Small Cause Courts Act, 1887 — Section 15(2)
High Courts30 Jan 1913
Bhoban Shahu Vs Ghanasham Shahu and Others
Calcutta High Court · 18 Ind. Cas. 457
Transfer of Property Act, 1882 — Section 86
High Courts30 Jan 1913
Srish Chandra Pal Chowdhury Vs Triguna Prosad Pal Chowdhury and Others
Calcutta High Court · 18 Ind. Cas. 444
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts30 Jan 1913Dismissed
Bakht Bahadur and Others Vs Kishun Narain and Others
Allahabad High Court · 18 Ind. Cas. 543
High Courts30 Jan 1913Dismissed
Prohit Basant Lal and Another Vs Nurul Hasan
Allahabad High Court · 18 Ind. Cas. 530
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts30 Jan 1913Allowed
Shanker and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 676
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 1913
Ganga Sahai Vs Kanhaiya Lal and Others
Allahabad High Court · 18 Ind. Cas. 811
High Courts30 Jan 1913
Ramana Gounden Vs Ramalinga Mudaliar and Others
Madras High Court · 20 Ind. Cas. 827 : (1913) 25 MLJ 24
High Courts30 Jan 1913
Iyyadurai Gurukkal and Others Vs Ramasawmy Gurukkal and Others
Madras High Court · 18 Ind. Cas. 475
High Courts29 Jan 1913
C.E. Grey Vs Walker, Goward and Co.
Calcutta High Court · 18 Ind. Cas. 753
Contract Act, 1872 — Section 247Presidency Towns Insolvency Act, 1909 — Section 52
High Courts29 Jan 1913
Leakat Hossein Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 470
Calcutta Police Act, 1866 — Section 102A, 62A(4)Calcutta Suburban Police Act, 1866 — Section 39A, 49A
High Courts29 Jan 1913
Chandra Mohan Moharana Vs Ram Narayan Chowdhury and Others
Calcutta High Court · 18 Ind. Cas. 379