High Courts28 Mar 1913
Hiralal Singha Vs Tripura Charan Ray
Calcutta High Court · (1913) ILR (Cal) 650
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,191 of 61,203
High Courts28 Mar 1913
Kayarohana Pathan Vs Subbaraya Thevan and Another
Madras High Court · (1915) ILR (Mad) 250 : 19 Ind. Cas. 690 : (1913) 25 MLJ 251
High Courts27 Mar 1913
India General Steam Navigation Company Vs Bhagwan Chandra Pal
Calcutta High Court · (1913) ILR (Cal) 716
Carriers Act, 1865 — Section 6, 8, 9Contract Act, 1872 — Section 151, 152
High Courts27 Mar 1913
Ram Chundra Saha Vs Haji Meah Haji Ab-Dullah
Calcutta High Court · (1913) 03 CAL CK 0026
High Courts27 Mar 1913
Sitanath Panda Vs Eara Narain Mahapatra
Calcutta High Court · 30 Ind. Cas. 58
Bengal Tenancy Act, 1885 — Section 20, 21
High Courts27 Mar 1913
Andrew Yule and Co. Vs Ardeshir Bomanji Dubash
Bombay High Court · AIR 1914 Bom 312(2) : (1913) 15 BOMLR 724 : 20 Ind. Cas. 844
Merchant Shipping Act, 1958 — Section 34Specific Relief Act, 1877 — Section 57
High Courts27 Mar 1913Dismissed
Mohan Lalji Vs Tikait Sri Gordhan Lalji
Bombay High Court · (1913) 15 BOMLR 606
High Courts27 Mar 1913
Katragaddha Radakrishnayya Naidu Vs The Secretary of State for India in Council
Madras High Court · (1913) 24 MLJ 678
High Courts26 Mar 1913
Sayed Siliman Saib and Another Vs Bontala Hasson and Others
Madras High Court · (1915) ILR (Mad) 247
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2
High Courts26 Mar 1913Dismissed
Bapu alias Krishnayen Vs Bapu alias Audimulam Pillai
Madras High Court · (1913) 03 MAD CK 0040
Criminal Procedure Code, 1898 (CrPC) — Section 195(b), 203Letters Patent Act, 1865 — Article 15
High Courts26 Mar 1913
Nanda Lal Roy Vs Dhirendra Nath Chakravarti
Calcutta High Court · (1913) ILR (Cal) 710
High Courts26 Mar 1913Allowed
Chandra Nath Tewari Vs Protap Udai Nath Sahi and others
Calcutta High Court · (1913) 03 CAL CK 0027
High Courts26 Mar 1913
Fazal Imam Vs Sukor Mahton
Calcutta High Court · AIR 1914 Cal 766 : 25 Ind. Cas. 442
Bengal Tenancy Act, 1885 — Section 147B, 29, 74
High Courts26 Mar 1913
Sivasubramania Mudaliar and Others Vs A.R.A.R.S.M. Somasundaram Chettiar
Madras High Court · (1913) 25 MLJ 422
High Courts24 Mar 1913
Khan Sahib Bangi Abdul Khadar Sahib and Others Vs The Official Assignee of Madras
Madras High Court · 20 Ind. Cas. 485 : (1913) 25 MLJ 308
Insolvency Act, 1848 — Section 36
High Courts21 Mar 1913
S. Amarchand and Co. and Chhaganlal Pitambar Vs Ramdas V. Durbar
Bombay High Court · (1913) 15 BOMLR 890
Contract Act, 1872 — Section 103Transfer of Property Act, 1882 — Section 4
High Courts20 Mar 1913Disposed Of
Hori Lal Vs Gobardhan Das and Others and Lekha Singh and Others
Allahabad High Court · (1913) ILR (All) 364
High Courts20 Mar 1913Dismissed
Basant Bihari Ghoshal Vs The Secretary of State for India in Council
Allahabad High Court · (1913) ILR (All) 368
High Courts20 Mar 1913
In Re: Mare Gowd
Madras High Court · (1914) ILR (Mad) 125
Criminal Procedure Code, 1898 (CrPC) — Section 107, 118