High Courts02 Jan 1919
Purna Chandra De Vs Ambika Charan Adhikari and Others
Calcutta High Court · AIR 1919 Cal 25(1) : 53 Ind. Cas. 624
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,858 of 61,309
High Courts21 Dec 1918Allowed
Mohammad Sharif Vs Radha Mohan
Allahabad High Court · 57 Ind. Cas. 760
Provincial Insolvency Act, 1920 — Section 34(1)
High Courts21 Dec 1918Disposed Of
Muhammad Sharif Vs Radha Mohan
Allahabad High Court · AIR 1919 All 68 : (1919) ILR (All) 274
Provincial Insolvency Act, 1920 — Section 34(1)
High Courts20 Dec 1918
Ohi Bhusan Adhikary and Another Vs Emperor
Calcutta High Court · 50 Ind. Cas. 1002
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 408
High Courts20 Dec 1918
Mahendra Nath Chatterjee Vs Lalit Mohan Datta
Calcutta High Court · (1919) ILR (Cal) 746 : 53 Ind. Cas. 854
Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Section 19
High Courts20 Dec 1918
Ohi Bhusan Adhikari Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 741
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 408
High Courts20 Dec 1918
Emperor Vs Kifayat
Allahabad High Court · AIR 1919 All 188(1) : (1919) ILR (All) 272
High Courts20 Dec 1918
Emperor Vs Kifayat and Others
Allahabad High Court · 46 Ind. Cas. 165
Public Gambling Act, 1867 — Section 8
High Courts20 Dec 1918
P.S. Krishna Aiyar Vs Savurimuthu Pillai
Madras High Court · (1919) ILR (Mad) 338 : 50 Ind. Cas. 584 : (1919) 19 LW 443 : (1919) 36 MLJ 376
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts19 Dec 1918
Pyari Mohan Shaha and Another Vs Harish Chandra Shaha
Calcutta High Court · AIR 1919 Cal 207 : 49 Ind. Cas. 923
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts19 Dec 1918Allowed
Emperor Vs Devappa Ramappa Naik
Bombay High Court · (1919) 21 BOMLR 277
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Workmans Breach of Contract Act, 1859 — Section 2
High Courts19 Dec 1918
Devappa Ramappa Naik Vs Emperor
Bombay High Court · AIR 1919 Bom 158 : 50 Ind. Cas. 492
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439, 488
High Courts19 Dec 1918Disposed Of
Kunwar Bahadur and Others Vs Madho Prasad and Others
Allahabad High Court · AIR 1919 All 223(1) : 49 Ind. Cas. 620
High Courts19 Dec 1918
Gobardhan Das and Others Vs Anmole Singh and Others
Allahabad High Court · AIR 1919 All 293 : 49 Ind. Cas. 803
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Dec 1918
Ewaz Singh Vs Umrai Singh and Others
Allahabad High Court · AIR 1919 All 267 : (1919) ILR (All) 270
High Courts18 Dec 1918
Shankarlal Tapidas Vs The Secretary of State for India
Bombay High Court · 51 Ind. Cas. 910
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts18 Dec 1918
Chand Mohatab Bahadur Vs Sarat Chandra Adhya and Others
Calcutta High Court · 51 Ind. Cas. 909
Bengal Tenancy Act, 1885 — Section 12
High Courts18 Dec 1918
Emperor Vs Sakhawat Ali
Allahabad High Court · (1919) ILR (All) 302
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Dec 1918
C.V.C.T. Venkatachalam Chetty and Others Vs Aiyamperumaul Tevan and Others
Madras High Court · (1919) 37 MLJ 248
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Dec 1918
In Re: Hawaji Sakharam Mhalaskar
Bombay High Court · AIR 1919 Bom 161 : 50 Ind. Cas. 496