High Courts17 Dec 1918
Emperor Vs Sarju and Another
Allahabad High Court · (1919) ILR (All) 231
Criminal Procedure Code, 1898 (CrPC) — Section 117Evidence Act, 1872 — Section 30
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,859 of 61,309
High Courts16 Dec 1918
V. Ramamurthi Ayyar and Another Vs Parasaram Mangayacharyulu and Others
Madras High Court · 52 Ind. Cas. 609
High Courts16 Dec 1918
The Corporation of Madras Vs P.M. Appasami Pillai and Others
Madras High Court · 50 Ind. Cas. 247
Madras City Municipal Act, 1904 — Section 224, 443
High Courts16 Dec 1918Allowed
Rangasami Gounden Vs Nachiappa Gounden
Bombay High Court · (1919) 21 BOMLR 640
Evidence Act, 1872 — Section 115
High Courts16 Dec 1918Dismissed
Ganesh Datt Tewari Vs Jittan Tamboli
Allahabad High Court · 49 Ind. Cas. 771
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts16 Dec 1918
Palani Goundan and Another minors by their next friend Maniam Karichi Goundan Vs Kasi Goundan and Others
Madras High Court · 50 Ind. Cas. 552
High Courts16 Dec 1918
Koyittal Parambil Parkum Chirathodi Vazha Valappil Cheeru and Others Vs Attimana Illeth Narayanan Nambudiri and Others
Madras High Court · (1919) ILR (Mad) 335 : 50 Ind. Cas. 371 : (1919) 19 LW 413
High Courts16 Dec 1918
Koyittal Parambil Parkum Chirathodi Vazha Valappil Cheeru and Others Vs Attimana Illoth Narayanan Nambudiri and Others
Madras High Court · (1919) 36 MLJ 295
High Courts15 Dec 1918
C. Cunniah, Proprietor of the Sri Krishna Vinodha Sabha Dramatic Company Vs K. Gopal Chettiar
Madras High Court · 52 Ind. Cas. 879
High Courts14 Dec 1918Disposed Of
Nathu and Others Vs Ghansham Singh
Allahabad High Court · AIR 1919 All 331(2) : 49 Ind. Cas. 737
Limitation Act, 1908 — Article 132United Provinces Land Revenue Act, 1901 — Section 74
High Courts14 Dec 1918Dismissed
Ghansham Singh Vs Nathu and Others
Allahabad High Court · (1919) ILR (All) 259
United Provinces Land Revenue Act, 1901 — Section 74
High Courts13 Dec 1918
Chowdhuri Meah and Others Vs Emperor
Calcutta High Court · 50 Ind. Cas. 174
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 211
High Courts13 Dec 1918
Sarada Sundari Dasya Vs Gangahari Saha and Others
Calcutta High Court · 52 Ind. Cas. 801
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts13 Dec 1918
Sarada Sundari Dassya Vs Gangahari Saha
Calcutta High Court · (1919) ILR (Cal) 738
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts13 Dec 1918
Jatindra Nath Bose and Others Vs Sarat Chandra Addya
Calcutta High Court · 51 Ind. Cas. 375
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts13 Dec 1918
Kurshed Ali and Others Vs Dinanath Surma and Others
Calcutta High Court · AIR 1919 Cal 431 : 49 Ind. Cas. 802
High Courts13 Dec 1918
Upendra Nath Biswas and Others Vs Shib Kumari Debi
Calcutta High Court · AIR 1919 Cal 393 : 52 Ind. Cas. 616
Guardians and Wards Act, 1890 — Section 29, 30Probate and Administration Act, 1881 — Section 90(2)
High Courts13 Dec 1918
Pratapsingh Shivsingh and Another Vs Thakor Shri Agarsingji Rajasangji
Bombay High Court · (1919) ILR (Bom) 778
Privy Council13 Dec 1918
His Majesty''s Procurator in Egypt Vs Deutsche Kohlen Depot Gesellschaft
Privy Council · (1919) AIR(PC) 207