JUDGMENT DATABASE

Search 12,26,165 Indian judgments.

12,26,165 judgments in All Courts · page 59,861 of 61,309

High Courts10 Dec 1918

Narsing Misser Vs Birju Misser and Others

Patna High Court · 48 Ind. Cas. 755

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High Courts10 Dec 1918Allowed

Sita Ram and Others Vs Dulam Kuar and Others

Allahabad High Court · AIR 1919 All 338 : 50 Ind. Cas. 372

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High Courts10 Dec 1918Allowed

Sita Ram and Others Vs Dulam Kunwar and Others

Allahabad High Court · (1919) ILR (All) 350

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High Courts10 Dec 1918

Emperor Vs Ram Charan

Allahabad High Court · 49 Ind. Cas. 781

Income Tax Act, 1961 — Section 46

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High Courts09 Dec 1918

Dwarkanath Roy and Others Vs Fanindra Nath Roy and Others

Calcutta High Court · 49 Ind. Cas. 262

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High Courts09 Dec 1918Disposed Of

Sheobaran Singh Vs Bhagwan Sahai and Others

Allahabad High Court · AIR 1919 All 433 : (1919) ILR (All) 286 : 50 Ind. Cas. 953

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2

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High Courts09 Dec 1918

Sarvothama Row Vs Chinnasami Pillai and Others

Madras High Court · (1919) ILR (Mad) 507 : (1919) 19 LW 379 : (1919) 36 MLJ 157

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High Courts08 Dec 1918Dismissed

Chunni Lal Vs Biri Singh and Others

Allahabad High Court · AIR 1919 All 426(1) : (1919) ILR (All) 346

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High Courts07 Dec 1918Dismissed

Musammat Kumari Vs Sundar Pande and Others

Allahabad High Court · (1919) ILR (All) 283

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High Courts07 Dec 1918Dismissed

Dilawar and Others Vs Narain Das and Shanti Prakash

Allahabad High Court · (1919) ILR (All) 250

Evidence Act, 1872 — Section 71

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High Courts07 Dec 1918

Sarju and Another Vs Emperor

Allahabad High Court · AIR 1919 All 220 : 49 Ind. Cas. 654

Criminal Procedure Code, 1898 (CrPC) — Section 117Evidence Act, 1872 — Section 30

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High Courts07 Dec 1918

Narain Das Vs Dilawar and Others

Allahabad High Court · AIR 1919 All 448 : 52 Ind. Cas. 880

Evidence Act, 1872 — Section 71

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High Courts06 Dec 1918

In Re Vasudeo Pundlik Samant

Bombay High Court · AIR 1919 Bom 79 : (1919) 21 BOMLR 274 : 50 Ind. Cas. 491

Bombay Village Police Act, 1867 — Section 14Criminal Procedure Code, 1898 (CrPC) — Section 1

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High Courts06 Dec 1918

Raja Bejoy Singh Dudhuria Vs Kumudi Kanta Talukdar and Others

Calcutta High Court · AIR 1919 Cal 414 : 49 Ind. Cas. 794

Civil Procedure Code, 1908 (CPC) — Section 113Contract Act, 1872 — Section 16, 25(2)

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High Courts06 Dec 1918

Sujir Raghunathaiya Vs Sobina Saldanha alias Rebelle

Madras High Court · (1919) 36 MLJ 161

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High Courts06 Dec 1918

N. Sethuramaswami Nayani Varu Vs Sowear Syed Mir Hussain Sahib and Another

Madras High Court · (1919) ILR (Mad) 503 : (1919) 19 LW 347 : (1919) 36 MLJ 298

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89

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High Courts05 Dec 1918

Chockalinga Nayakan Vs Arunachalam Chettiar and Others

Madras High Court · 52 Ind. Cas. 239

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High Courts05 Dec 1918Dismissed

Kali Krishna Chowdhury Vs Ara Prasanna Chongdar and Others

Calcutta High Court · (1918) 12 CAL CK 0003

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High Courts05 Dec 1918

Bipin Chandra Sarkar and Others Vs Basanta Kumar Chakrayarti and Another

Calcutta High Court · 59 Ind. Cas. 454

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High Courts05 Dec 1918

Babu Kunj Lal Vs Babu Banwari Lall and Others

Patna High Court · AIR 1918 Patna 83 : 48 Ind. Cas. 711

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