High Courts13 Aug 1917
Shenbagamuthu Pillai Vs Vaduganathan Chetty and Others
Madras High Court · AIR 1918 Mad 672 : 42 Ind. Cas. 552
Civil Procedure Code, 1908 (CPC) — Section 47
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,860 of 61,203
High Courts10 Aug 1917
Chandi Charan Girl and Others Vs Gadadhar Prodhan and Another
Calcutta High Court · 44 Ind. Cas. 177
Bengal Tenancy Act, 1885 — Section 69, 70Criminal Procedure Code, 1898 (CrPC) — Section 195(7)(c), 198(6)
High Courts10 Aug 1917
Gagan Chand Naskar Vs Peary Mohan Naskar and Others
Calcutta High Court · 42 Ind. Cas. 723
High Courts10 Aug 1917
M.R.M.A. Subramanian Chettiar Vs HON.P. Rajarajeswara Sethupathi alias Muthuramalinga Sethupathi Avargal Raja of Ramnad
Madras High Court · (1918) ILR (Mad) 327 : (1917) 6 LW 762
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, Order 41 Rule 5(3)(c)
High Courts10 Aug 1917
Vadlamany Venkatesam (Deceased); and Another Vs Mangipudi Viswanadham and Another
Madras High Court · AIR 1918 Mad 512 : 42 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts09 Aug 1917
The Official Assignee of Madras and Another Vs Mangayar Karasu Ammal and Another
Madras High Court · 47 Ind. Cas. 298
High Courts09 Aug 1917
Guntapalli Narasimhaya and Others Vs Marlapati Veeraraghavulu and Others
Madras High Court · AIR 1918 Mad 702 : (1918) ILR (Mad) 440
Provincial Insolvency Act, 1920 — Section 47
High Courts09 Aug 1917
Guntapalli Narasimhayya and Others Vs Malapati Vefraraghavulu and Another
Madras High Court · 42 Ind. Cas. 525 : (1917) 6 LW 694
Provincial Insolvency Act, 1920 — Section 47
High Courts08 Aug 1917
Radha Charan Chandra and Others Vs Maharaja Ranjit Singh
Calcutta High Court · 46 Ind. Cas. 187
Village Chaukidari Act, 1870 — Section 51
High Courts08 Aug 1917Dismissed
Emperor Vs Vithaldas Hirji
Bombay High Court · AIR 1917 Bom 200 : (1917) 19 BOMLR 830 : 42 Ind. Cas. 920
Bombay Prevention of Gambling Act, 1887 — Section 12
High Courts08 Aug 1917Allowed
Narsingh Sahai Vs Sheo Prasad
Allahabad High Court · AIR 1918 All 389 : 42 Ind. Cas. 855
Civil Procedure Code, 1908 (CPC) — Section 122Limitation Act, 1908 — Section 12Civil Procedure Code, 1908 (CPC) — Section 122
High Courts08 Aug 1917
Ganga Ram Vs Emperor
Allahabad High Court · AIR 1918 All 382 : 42 Ind. Cas. 927
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts08 Aug 1917
Medisetti Venkatasami Vs Kunchalla Chidambaram and Others
Madras High Court · 45 Ind. Cas. 671
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Aug 1917
Ramakrishna Kukkilaya Vs Nekker Kuppanna alias Raghavendra Rao and Others
Madras High Court · 43 Ind. Cas. 286 : (1917) 6 LW 621 : (1917) 33 MLJ 581
Transfer of Property Act, 1882 — Section 61
High Courts07 Aug 1917
Mewa Lal and Others Vs Emperor
Patna High Court · AIR 1918 Patna 197 : 44 Ind. Cas. 41
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145, 146, 190Penal Code, 1860 (IPC) — Section 188, 448
High Courts07 Aug 1917
Qasim Ali Khan Vs Musammat Bhagwanta Kuar
Allahabad High Court · AIR 1918 All 394 : 42 Ind. Cas. 888
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 47Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 47Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 47
High Courts07 Aug 1917
Jagrup Shukul Vs Emperor
Allahabad High Court · AIR 1918 All 332 : 42 Ind. Cas. 915
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts07 Aug 1917
Ariyaputhra Goundan Vs Ettiya Goundan and Others
Madras High Court · AIR 1918 Mad 1331 : 42 Ind. Cas. 223 : (1917) 6 LW 635 : (1917) 33 MLJ 615
Evidence Act, 1872 — Section 35