High Courts05 Dec 1918Dismissed
Sundar Pande and Others Vs Musammat Kumari
Allahabad High Court · AIR 1919 All 355 : 50 Ind. Cas. 935
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,862 of 61,309
High Courts04 Dec 1918
Gantasola Jagannadhan and Others Vs Thatavarthi Ramabrahmam and Others
Madras High Court · 54 Ind. Cas. 753
High Courts04 Dec 1918
Periakaruppa Mukkandan and Others Vs B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi
Madras High Court · (1919) ILR (Mad) 475 : 50 Ind. Cas. 616 : (1919) 36 MLJ 320
Madras Estates Land Act, 1908 — Section 29
High Courts04 Dec 1918
Ghasita Vs Emperor
Calcutta High Court · 51 Ind. Cas. 476
Penal Code, 1860 (IPC) — Section 379, 75
High Courts04 Dec 1918
The Official Assignee of Madras Vs T.B. Mehta and Sons
Madras High Court · (1919) ILR (Mad) 510 : (1919) 36 MLJ 190
Presidency Towns Insolvency Act, 1909 — Section 56
High Courts03 Dec 1918Dismissed
Krishnaji Ganesh Kulkarni Vs The Secretary of State for India
Bombay High Court · AIR 1919 Bom 122 : (1919) 21 BOMLR 376 : 51 Ind. Cas. 228
High Courts03 Dec 1918
Shahasaheb Mard Sabdaralli and Others Vs Sadashiv Supdu
Bombay High Court · (1919) ILR (Bom) 575
Limitation Act, 1908 — Section 22, 36Transfer of Property Act, 1882 — Section 85
High Courts03 Dec 1918Dismissed
Shahasaheb Sabduralli Vs Sadashiv Supde
Bombay High Court · AIR 1919 Bom 135 : (1919) 21 BOMLR 369 : 51 Ind. Cas. 223
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Limitation Act, 1908 — Section 22
High Courts03 Dec 1918Dismissed
Hukumchand Boid Vs Pirthichand Lal Chowdhury
Bombay High Court · (1919) 21 BOMLR 632 : (1919) 10 LW 416
Limitation Act, 1963 — Article 97
High Courts03 Dec 1918Dismissed
Musammat Jeuna Bahu Vs Rai Parmeshwar Narayan Mahtha
Bombay High Court · (1919) 21 BOMLR 589 : (1919) 10 LW 26
Transfer of Property Act, 1882 — Section 90
High Courts03 Dec 1918
Mussammat Sukhdei Kumari Vs Rai Bahadur Mahamata Prasad Singh and Others
Patna High Court · 48 Ind. Cas. 765
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
Privy Council03 Dec 1918
Maharaja Ram Narayan Singh Vs Ram Saran Lal and others
Privy Council · (1918) AIR(PC) 203
Privy Council03 Dec 1918
Srimati Rani Knar Mani Singh Mandhata Vs H.H. the Hon''ble Nawab Bahadur of Murshidabad
Privy Council · (1918) AIR(PC) 180
Privy Council03 Dec 1918
Mt. Jeuna Bahu and others Vs Parmeshwar Narayan Mahta and others
Privy Council · (1918) AIR(PC) 159
Privy Council03 Dec 1918
Juscurn Boid Vs Pirthichand Lal Choudhury
Privy Council · (1918) AIR(PC) 151
Privy Council03 Dec 1918
(Raja Yerlagadda) Mallikarjuna Prasada Naidu Bahadur Zamindar Garu Vs R. Somayya and others
Privy Council · (1918) AIR(PC) 182
Privy Council03 Dec 1918
Rachappa Subrao Jadhav Deta Vs Shidappa Venkatrao Jadhav Desai
Privy Council · (1918) AIR(PC) 188
High Courts03 Dec 1918Dismissed
Mohammad Ehtisham Ali Vs Lalji Singh and Others
Allahabad High Court · AIR 1919 All 146 : 49 Ind. Cas. 362