High Courts30 Sept 1914
Puchakayala Jagannaikulu and Others Vs The Manager of Nandigam Estate
Madras High Court · (1916) ILR (Mad) 269 : (1915) 28 MLJ 154
Madras Local Boards Act, 1884 — Section 73
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 59,864 of 60,970
High Courts30 Sept 1914
In Re: Sangappa Gadigeppa
Bombay High Court · AIR 1914 Bom 230 : (1914) 16 BOMLR 947
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts30 Sept 1914
In Re: Manku Bala Patil
Bombay High Court · AIR 1914 Bom 202(1) : (1914) 16 BOMLR 946
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts30 Sept 1914
Muthiah Chettiar and Another Vs Bava Sahib and Others
Madras High Court · AIR 1915 Mad 392 : (1914) 1 LW 969 : (1914) 27 MLJ 605
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90
High Courts30 Sept 1914
Seethai Ammal Vs Mahadeva Iyer and Others
Madras High Court · 25 Ind. Cas. 936
High Courts25 Sept 1914
N.C. Kuppusamy Aiyangar and Others Vs N.C. Narayana Aiyangar
Madras High Court · AIR 1915 Mad 48(2) : 25 Ind. Cas. 647 : (1914) 1 LW 855
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 38
High Courts24 Sept 1914
Davvur Subba Reddi Vs Kakuturi Venkatrami Reddi Alias Venka Reddi and Another
Madras High Court · (1916) ILR (Mad) 1187 : (1915) ILR (Mad) 1187
High Courts24 Sept 1914
Ponnammal Vs Ramamirtha Aiyar and Others
Madras High Court · (1915) ILR (Mad) 829 : (1915) 28 MLJ 127
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, 44
High Courts24 Sept 1914
The Vellore Taluk Board Vs Gopalasami Naidu
Madras High Court · (1915) ILR (Mad) 801
High Courts23 Sept 1914
Adatrao Gavayayyamma Vs Dandi Seetharamaswami and Others
Madras High Court · AIR 1915 Mad 420 : 25 Ind. Cas. 615 : (1914) 1 LW 821
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 116
High Courts22 Sept 1914
P.K. Kalliani Amma and Others Vs M.T. Narayanan Nambiar and Others
Madras High Court · AIR 1915 Mad 962 : (1915) 28 MLJ 266
High Courts22 Sept 1914
P. Govindan Nair Vs K. Nana Menon
Madras High Court · AIR 1915 Mad 618 : (1914) 27 MLJ 595
High Courts22 Sept 1914
Atchutaramiah Vs Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 552 : 25 Ind. Cas. 712
High Courts22 Sept 1914
Kancharla Venkataratnam and Others Vs Koganti Venkataramiah and Another
Madras High Court · 25 Ind. Cas. 692
Limitation Act, 1963 — Section 28
High Courts22 Sept 1914
Kancharla Venkatraman and Others Vs Koganti Venkatramiah and Another
Madras High Court · (1914) 27 MLJ 569
Limitation Act, 1963 — Section 28
High Courts22 Sept 1914
Annamalai Pattar and Another Vs P. Natesa Iyer
Madras High Court · AIR 1915 Mad 307(1) : 25 Ind. Cas. 927
Limitation Act, 1963 — Section 21(2)
High Courts21 Sept 1914
Imandy Appalaswami Vs Emperor
Madras High Court · AIR 1915 Mad 315 : 25 Ind. Cas. 1000 : (1914) 1 LW 847
Penal Code, 1860 (IPC) — Section 182, 211
High Courts21 Sept 1914
Anantharama Vadhiar Vs Muthia Tevan and Others
Madras High Court · AIR 1915 Mad 234 : 25 Ind. Cas. 841
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 394
High Courts18 Sept 1914
Mofizuddin Ahmed Vs Basanta Kumar Ghosh
Calcutta High Court · AIR 1915 Cal 674 : 30 Ind. Cas. 464
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 211