High Courts13 Nov 1918
Syed Yacoob Syed Lallamian Vs Emperor
Bombay High Court · AIR 1919 Bom 150 : 51 Ind. Cas. 783
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 143, 448
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,866 of 61,309
High Courts13 Nov 1918
Emperor Vs Syed Yacoob Syed Lallamian
Bombay High Court · (1919) 21 BOMLR 270
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 504
High Courts13 Nov 1918
Rajah Ramachandra Suru Harischandra Deo Garu (dead) and Others Vs Akella Venkatalakshminarayana
Madras High Court · 50 Ind. Cas. 577 : (1919) 37 MLJ 65
Madras Permanent Settlement Regulation, 1802 — Section 8
High Courts12 Nov 1918
Emperor Vs Lallu Waghji
Bombay High Court · 50 Ind. Cas. 999
Bombay Land Revenue Code, 1879 — Section 154
High Courts11 Nov 1918Allowed
Balkrishna Motiram Gujar Vs Shri Uttar Narayan Dev
Bombay High Court · AIR 1919 Bom 101 : (1919) 21 BOMLR 225 : 50 Ind. Cas. 912
High Courts11 Nov 1918Dismissed
In Re: D. MacIntyre
Allahabad High Court · AIR 1919 All 568 : 56 Ind. Cas. 683
High Courts11 Nov 1918Dismissed
Baljit and Others Vs Mahipat and Others
Allahabad High Court · AIR 1919 All 190 : (1919) ILR (All) 203 : 49 Ind. Cas. 118
High Courts09 Nov 1918Allowed
Parsotam Das and Another Vs Jagan Nath and Others
Allahabad High Court · 50 Ind. Cas. 357
High Courts08 Nov 1918
Mahboob Bi (dead) Vs Sherifabi and Others
Madras High Court · 49 Ind. Cas. 373
High Courts08 Nov 1918
Fuzlar Rahaman Vs Abedor Rahaman and Another
Calcutta High Court · 49 Ind. Cas. 495
High Courts08 Nov 1918Dismissed
Laik Singh Vs Emperor
Allahabad High Court · AIR 1919 All 185(2) : 46 Ind. Cas. 169
Penal Code, 1860 (IPC) — Section 299, 326
High Courts08 Nov 1918
The Municipal Council of Cocanada Vs The "Clan" Line Steamers, Limited
Madras High Court · (1919) ILR (Mad) 455 : 51 Ind. Cas. 692 : (1919) 10 LW 15
High Courts08 Nov 1918
Mahbool Bi (died) and Others Vs Sherifa Bi and Others
Madras High Court · (1919) ILR (Mad) 269 : (1919) 19 LW 217 : (1919) 36 MLJ 28
High Courts08 Nov 1918
Nallaya Naick and Others Vs Emperor
Madras High Court · 51 Ind. Cas. 847 : (1919) 10 LW 12
High Courts07 Nov 1918
Musammat Dulhin Sona Kuer and Others Vs Maulvi Jamil Ahmad
Patna High Court · AIR 1918 Patna 668 : 48 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 52
Privy Council07 Nov 1918
Raja Rajeswara Dorai (Rajah of Ramnad) Vs Sundara Pandiyasawmi Tevar
Privy Council · (1918) AIR(PC) 156
High Courts07 Nov 1918
Chinnappan Chetty Vs The Secretary of State for India in Council
Madras High Court · (1918) 11 MAD CK 0001
Tamil Nadu Irrigation Cess Act, 1865 — Section 1