High Courts31 Oct 1918
Mulukutla Ramamurthi and Others Vs Chillara Bhaskarayya and Others
Madras High Court · 50 Ind. Cas. 58
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,868 of 61,309
High Courts31 Oct 1918
Syed Muhammad Amirul Hasan Vs Musammat Wazir Bibi and Others
Patna High Court · AIR 1918 Patna 454 : 48 Ind. Cas. 786
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts31 Oct 1918
Ramaswami Goundan Vs Kali Goundan
Madras High Court · (1919) ILR (Mad) 310 : (1919) 36 MLJ 571
Madras Estates Land Act, 1908 — Section 131
High Courts31 Oct 1918
Jampana Somadu Vs Sri Raja Venkata Ramayya Appa Row Bahadur Zamindar Garu and Another
Madras High Court · (1919) ILR (Mad) 315 : (1919) 36 MLJ 248
Madras Estates Land Act, 1908 — Section 153(e)
High Courts31 Oct 1918
Jampana Somadu Vs Sri Raja Venkata Ramaya Appa Row Bahadur Zamindar Garu and Another
Madras High Court · 50 Ind. Cas. 946
Madras Estates Land (Amendment) Act, 1909 — Section 8Madras Estates Land Act, 1908 — Article 19, 153(e)
High Courts30 Oct 1918
Sundar Bai Vs Basdeo Singh and Others
Allahabad High Court · 50 Ind. Cas. 109
Civil Procedure Code, 1908 (CPC) — Section 47Specific Relief Act, 1877 — Section 42Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Oct 1918
Daroga Lal and Others Vs Devi Lal
Patna High Court · AIR 1918 Patna 327 : 48 Ind. Cas. 670
Easements Act, 1882 — Section 13
High Courts29 Oct 1918Dismissed
Sakhawat Ali Vs Radha Mohan and Another
Allahabad High Court · AIR 1919 All 284 : 49 Ind. Cas. 816
Provincial Insolvency Act, 1920 — Section 22, 46
High Courts29 Oct 1918Dismissed
Radha Mohan and Another Vs Sakhawat Ali
Allahabad High Court · (1919) ILR (All) 243
Provincial Insolvency Act, 1920 — Section 22
Privy Council28 Oct 1918
Musammat Imtiaz-un-nisa Vs Mumtaz Hussain, since deceased
Privy Council · (1918) AIR(PC) 223
High Courts28 Oct 1918Dismissed
Nelin Kumar Mukerji and Another Vs Mannu Lal and Another and Shankar Lal and Others
Allahabad High Court · (1919) ILR (All) 200
High Courts28 Oct 1918Dismissed
Mangal Prasad and Another Vs Brij Narain Rai and Sita Ram and Another
Allahabad High Court · (1919) ILR (All) 235
High Courts28 Oct 1918
Brij Narain Rai Vs Mangal Prasad and Another
Allahabad High Court · AIR 1919 All 324 : 50 Ind. Cas. 101
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4
High Courts26 Oct 1918Dismissed
Kalyan Singh and Another Vs Allah Diya
Allahabad High Court · AIR 1918 All 221(1) : 48 Ind. Cas. 476
Letters Patent Act, 1865 — Section 10
High Courts25 Oct 1918
Gaddam Paramasivudu Vs Mulakala Subbanna and Others
Madras High Court · 52 Ind. Cas. 625
High Courts25 Oct 1918
Karimulla Shah Vs Mirza Muhammad Raza
Patna High Court · AIR 1918 Patna 262 : 48 Ind. Cas. 608
High Courts25 Oct 1918
Firm of Har Chand Rai-Anand Ram and Others Vs Raja Ram Bahadur Singh and Another
Patna High Court · AIR 1918 Patna 62 : 48 Ind. Cas. 192
High Courts24 Oct 1918
Nagendro Nath Biswas Vs Rakhal Das Sinha and Others
Calcutta High Court · 49 Ind. Cas. 97
Criminal Procedure Code, 1898 (CrPC) — Section 144, 195Penal Code, 1860 (IPC) — Section 188