High Courts24 Oct 1918
Babu Chandrika Prasad Singh Vs Maharaja Kesho Prasad Singh
Patna High Court · AIR 1918 Patna 216 : 48 Ind. Cas. 704
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,869 of 61,309
High Courts23 Oct 1918
Dhulipallia Butchayya Vs Kuppa Venkatakrishnayya
Madras High Court · 58 Ind. Cas. 797
High Courts23 Oct 1918
Mahendra Ram and Another Vs Singi Lal and Others
Patna High Court · AIR 1918 Patna 261 : 48 Ind. Cas. 197
High Courts23 Oct 1918
Brij Nath Sahai Singh and Others Vs Hari Charan Ray and Others
Patna High Court · AIR 1918 Patna 254 : 48 Ind. Cas. 187
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Oct 1918Dismissed
Sheoraj Ram Teli Vs Mahadeo Kori
Allahabad High Court · (1919) ILR (All) 169
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Stamp Act, 1899 — Section 12
High Courts23 Oct 1918Allowed
Mannu Lal and Another Vs Nelin Kumar Mukerji and Others
Allahabad High Court · AIR 1918 All 21(2) : 48 Ind. Cas. 443
High Courts23 Oct 1918
Mahadeo Kori Vs Sheoraj Ram Teli
Allahabad High Court · AIR 1919 All 196 : 52 Ind. Cas. 974
Stamp Act, 1899 — Section 12
High Courts23 Oct 1918Dismissed
Dulli Vs Emperor
Allahabad High Court · AIR 1918 All 65 : 48 Ind. Cas. 502
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts23 Oct 1918
Uppara Chinngappa and Others Vs Gaddam Chinna Hanumanna
Madras High Court · 50 Ind. Cas. 471 : (1919) 19 LW 314
High Courts22 Oct 1918
Srilal Chamaria and Another Vs Emperor
Calcutta High Court · 48 Ind. Cas. 817
Penal Code, 1860 (IPC) — Section 107, 108, 109, 116
High Courts22 Oct 1918Dismissed
Bal Krishna Das and Another Vs Hira Lal and Others
Allahabad High Court · AIR 1919 All 406 : (1919) ILR (All) 338 : 50 Ind. Cas. 74
High Courts22 Oct 1918
Vaithilinga Mudaliar and Others Vs T. Somasundaram Chettiar and Twenty Two Ors.
Madras High Court · (1918) 10 MAD CK 0041
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts22 Oct 1918
T. Venkatakrishnama Charlu Vs Karnam Arunachalam Pillay
Madras High Court · 51 Ind. Cas. 857 : (1919) 19 LW 435
High Courts22 Oct 1918
Pathma Re Krishna Chettiar Vs Mu Pa Venkatachella Chettiar and Others
Madras High Court · (1919) ILR (Mad) 302 : (1919) 19 LW 278 : (1919) 36 MLJ 114
Guardians and Wards Act, 1890 — Section 34, 34(a)
High Courts22 Oct 1918
Vaithilinga Mudaliar and Others Vs Srirangathanni and Others
Madras High Court · (1919) 10 LW 13 : (1919) 36 MLJ 119
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts22 Oct 1918
T.K. Parameswara Iyer and Others Vs Land Acquisition Collector and Others
Madras High Court · (1919) ILR (Mad) 231 : (1919) 36 MLJ 95
Land Acquisition Act, 1894 — Section 18
High Courts21 Oct 1918
T.V. Seetharamayyar Vs Munisami Mudaliar and Another
Madras High Court · 50 Ind. Cas. 87
High Courts21 Oct 1918
T.V. Seetharama Aiyar Vs Muniswami Mudaliar and Others
Madras High Court · (1919) 19 LW 427 : (1919) 37 MLJ 613
Privy Council18 Oct 1918
Madhab Chandra Bera, since deceased (now represented by Khetra Mohan Bera) and another Vs Srimati Sarat Kumari Debt and others
Privy Council · (1918) AIR(PC) 225
High Courts17 Oct 1918
Na. Pe. Rm. Le. Si. Tha. Lakshumanan Chetty and Others Vs Se. Ve. Na. Si. Tha. Chidambaram Chetty
Madras High Court · 49 Ind. Cas. 758 : (1919) 19 LW 251