High Courts02 Jul 1917
Sayed Rajab Ali Mian and Another Vs Pandu Mullick and Others
Calcutta High Court · 41 Ind. Cas. 396
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,871 of 61,203
High Courts02 Jul 1917
Sheikh Sahebjan Khansama and Others Vs Sheikh Abdul Jalil and Others
Calcutta High Court · 41 Ind. Cas. 84
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Succession Certificate Act, 1889 — Section 4
High Courts02 Jul 1917
Digambar Chakravarti Vs Ram Taran Mitter
Calcutta High Court · 41 Ind. Cas. 663
Penal Code, 1860 (IPC) — Section 467
High Courts02 Jul 1917
Panchanan Das Majumdar Vs Kunja Behari Malo and Others
Calcutta High Court · 42 Ind. Cas. 259
High Courts02 Jul 1917
Maulvi Muhfoozul Huq and Others Vs Maulvi Mazhorul Huq and Others and Nazimonnessa Khatun and Another
Calcutta High Court · 41 Ind. Cas. 685
Privy Council02 Jul 1917
Haradas Acharjya Choudhuri and others Vs Secretary of State for India and others
Privy Council · (1917) AIR(PC) 86
High Courts02 Jul 1917Disposed Of
Gobind Ram Vs Ram Chander
Allahabad High Court · AIR 1917 All 261 : 42 Ind. Cas. 895
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Jul 1917Disposed Of
Ram Nath Vs Sekhdar Singh
Allahabad High Court · AIR 1918 All 210 : (1918) ILR (All) 51 : 45 Ind. Cas. 323
High Courts29 Jun 1917
Emperor Vs Romesh Chandra Gupta
Calcutta High Court · 46 Ind. Cas. 157
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts29 Jun 1917
Wazuddi Vs Rahimuddi and Others
Calcutta High Court · 41 Ind. Cas. 817
Cattle Trespass Act, 1871 — Section 10Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts29 Jun 1917
Badal Mirza and Others Vs Tinkori Koley and Others
Calcutta High Court · 41 Ind. Cas. 736
High Courts29 Jun 1917
Umesh Chandra Roy Vs Satis Chandra Roy and Others
Calcutta High Court · 41 Ind. Cas. 998
Criminal Procedure Code, 1898 (CrPC) — Section 170, 435, 437, 494, 494(a)
High Courts29 Jun 1917Dismissed
Bisheswar Dayal Vs Rup Kishore Lal
Patna High Court · (1917) 06 PAT CK 0013
High Courts29 Jun 1917
Tarapada Mitra Vs Rani Jagadamba Kumari
Patna High Court · 52 Ind. Cas. 802
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Jun 1917Dismissed
Mohit Gope Vs Musammat Mundri
Patna High Court · (1917) 06 PAT CK 0001
High Courts29 Jun 1917Dismissed
Sajjadi Begam and Others Vs Lachmi Narain
Allahabad High Court · (1917) ILR (All) 700
High Courts29 Jun 1917Disposed Off
Sri Narain Vs Jagannath and Another
Allahabad High Court · AIR 1917 All 128 : 41 Ind. Cas. 890
High Courts28 Jun 1917Dismissed
Jhamphu Vs Kutramani and Others
Allahabad High Court · AIR 1917 All 47 : 42 Ind. Cas. 713
High Courts28 Jun 1917Dismissed
Ilias Ahmad and Others Vs Bulaqichand
Allahabad High Court · 41 Ind. Cas. 867
Partition Act, 1893 — Section 4
High Courts28 Jun 1917Dismissed
Jhamplu Vs Kutramani and Others
Allahabad High Court · (1917) ILR (All) 696