High Courts06 Nov 1918
Sheikh Fazlur Rahman and Others Vs Sheikh Kali Muzaffar
Patna High Court · AIR 1918 Patna 338 : 48 Ind. Cas. 533
Civil Procedure Code, 1908 (CPC) — Section 115
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,867 of 61,309
High Courts06 Nov 1918
Konima Reddi Subbareddi and Another Vs Kollipara Veerayya Tata
Madras High Court · 52 Ind. Cas. 410 : (1919) 19 LW 476
High Courts06 Nov 1918
Children Thankammal Vayamkaramma and Others Vs Mullatha Meenakshi Amma's Daughter Kunhamma and Others
Madras High Court · (1919) 37 MLJ 369
Evidence Act, 1872 — Section 91
High Courts05 Nov 1918
Mahomed Ibrahim Mahomed Jaffir Sahib and Co. Vs Nalam Lakshmikantam and Another
Madras High Court · 53 Ind. Cas. 125
High Courts05 Nov 1918
Subh Karan Rai and Others Vs Rupan Rai and Others and Banwari Rai and Others
Allahabad High Court · (1919) ILR (All) 207
Civil Procedure Code, 1908 (CPC) — Section 54Specific Relief Act, 1877 — Section 42
High Courts05 Nov 1918
Bagirathi Ammal Vs Bagirathi Ammal, Deceased and Others
Madras High Court · 50 Ind. Cas. 597
High Courts04 Nov 1918
Ramaswami Pillai Vs Govindaswami Naicker
Madras High Court · (1919) ILR (Mad) 319 : (1919) 36 MLJ 104
Limitation Act, 1963 — Section 15Provincial Insolvency Act, 1920 — Section 16(2)
High Courts01 Nov 1918Dismissed
Raja Parthasaradhi Appa Rao Vs Raja Bommadevara Satyanarayan
Bombay High Court · (1919) 21 BOMLR 622
High Courts01 Nov 1918
Nezamaddi and Others Vs Emperor
Calcutta High Court · 51 Ind. Cas. 839
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts01 Nov 1918
Keshwa Surendra Sahi Vs Musammat Malukrani Kuer
Patna High Court · AIR 1918 Patna 69 : 48 Ind. Cas. 415
High Courts01 Nov 1918
Ajodhya Jha and Others Vs Mr. H.E. Cox and Another
Patna High Court · 48 Ind. Cas. 701
Contract Act, 1872 — Section 25
Privy Council01 Nov 1918
Idris and others Vs Jane Skinner and others
Privy Council · (1918) AIR(PC) 154
Privy Council01 Nov 1918
Firm Sadasuk Janki Das Vs Sir Kishen Pershad and another
Privy Council · (1918) AIR(PC) 146
Privy Council01 Nov 1918
Appa Rao and others Vs Satyanarayana Varaprasada Rao.
Privy Council · (1918) AIR(PC) 148
High Courts01 Nov 1918
Maharaj Singh and Another Vs Lalta Prasad and Others
Allahabad High Court · AIR 1919 All 74 : 57 Ind. Cas. 774
High Courts01 Nov 1918
Guddar Mal Vs Het Ram
Allahabad High Court · AIR 1919 All 263 : 50 Ind. Cas. 87