High Courts23 Jul 1917
Nogendra Nath Roy Chowdhury and Others Vs Ashutosh Roy Chowdhury and Others
Calcutta High Court · 41 Ind. Cas. 627
Civil Procedure Code, 1908 (CPC) — Section 102
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,865 of 61,203
High Courts23 Jul 1917
Shanu Sheikh Vs Dhani Sarkar
Calcutta High Court · 41 Ind. Cas. 934
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts23 Jul 1917
Krishna Chandra Dutta Roy by his mother and next friend Promadamoyee Dasya alias Santamoyi Dasya Vs Hemaja Sankar Nandi Mozumdar and Others
Calcutta High Court · 45 Ind. Cas. 477
High Courts23 Jul 1917
Harinath Banerjee Vs Pramathanath Dey Chowdhury and Others
Calcutta High Court · 42 Ind. Cas. 633
Registration Act, 1908 — Section 49
High Courts23 Jul 1917
Jadab Chandra Bhattacharjee Vs Mafijuddi and Others
Calcutta High Court · 42 Ind. Cas. 615
High Courts23 Jul 1917
Krishna Das Roy and Others Vs Kali Tara Chowdhurani and Others
Calcutta High Court · 44 Ind. Cas. 80
Contract Act, 1872 — Section 43
High Courts23 Jul 1917Dismissed
Haji Muhammad Isa Khan Vs Muhammad Khan
Allahabad High Court · 42 Ind. Cas. 956
High Courts23 Jul 1917Dismissed
Muhammad Isa Khan Vs Muhammad Khan
Allahabad High Court · AIR 1918 All 410 : (1915) ILR (All) 60
High Courts23 Jul 1917
Subroya Goundan and Others Vs Perumal Chettiar
Madras High Court · AIR 1918 Mad 377 : 43 Ind. Cas. 956
High Courts23 Jul 1917
Machi Raju Venkataratnam Vs Sri Rajah Vadrevu Ranganayakamma Zamindarini Garu and Others
Madras High Court · (1918) 8 LW 292 : (1918) 35 MLJ 335
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Limitation Act, 1963 — Article 11(1)
High Courts21 Jul 1917
L.A.L. Alagappa Chettiar Vs Naganatha Mudaliar and Others
Madras High Court · AIR 1918 Mad 497 : (1917) 33 MLJ 612
Provincial Insolvency Act, 1920 — Section 22
High Courts20 Jul 1917
Kumud Kamini Dasi and Others Vs Khudumani Dasi and Another
Calcutta High Court · 47 Ind. Cas. 202
High Courts20 Jul 1917
Nagangowda Nilapagowda Vs Emperor
Bombay High Court · AIR 1917 Bom 238(2) : 41 Ind. Cas. 1001
Criminal Procedure Code, 1898 (CrPC) — Section 401
High Courts20 Jul 1917
Unnamalai Ammal Vs Mathan alias Arunachalam and Another
Madras High Court · 42 Ind. Cas. 530 : (1917) 6 LW 359 : (1917) 33 MLJ 413
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts19 Jul 1917
Muthia Naick and Others Vs The King-Emperor
Madras High Court · (1918) ILR (Mad) 323
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts19 Jul 1917
Moulvi Abdul (Abdur) Rashid Khan Vs Munshi Safar Ali and Others
Calcutta High Court · 42 Ind. Cas. 614
Transfer of Property Act, 1882 — Section 112
High Courts19 Jul 1917
Sarat Chundra Bose in his own Right and as heir of late Principal Chowdhurain Vs The Khararea Mezejula Zemindari Syndicate, Ltd. and Others
Calcutta High Court · 42 Ind. Cas. 548
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 11
High Courts19 Jul 1917
Kasiswar Mukherjee Vs Jyoti Kumar Mukerjee and Others
Calcutta High Court · (1917) 07 CAL CK 0044
High Courts19 Jul 1917
Kaseswar Mukerjee and Others Vs Annoda Prosad Patra and Others
Calcutta High Court · 41 Ind. Cas. 863
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11