High Courts03 Dec 1918Dismissed
Lalji Singh and Others Vs Muhammad Ehtisham Ali and Nabbu Randu
Allahabad High Court · (1919) ILR (All) 226
Civil Procedure Code, 1908 (CPC) — Section 115
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,863 of 61,309
High Courts03 Dec 1918
A.C. Ganapathiya Pillai and Another Vs Gopala Aiyer and Others
Madras High Court · 56 Ind. Cas. 563
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 48Transfer of Property Act, 1882 — Section 89
High Courts01 Dec 1918Dismissed
Srimati Rani Kuar Mani Singh Mandhata Vs The Nawab of Murshidabad
Bombay High Court · (1919) 21 BOMLR 611
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Court of Wards Act, 1879 — Section 35, 6(a)
High Courts30 Nov 1918Disposed Of
Bhola Nathtewari and Others Vs Suraj Bali Rai and Others
Allahabad High Court · 49 Ind. Cas. 357
High Courts30 Nov 1918Dismissed
Suraj Bali Rai and Others Vs Bhola Nath Tiwari and Others
Allahabad High Court · (1919) ILR (All) 223
High Courts28 Nov 1918
Monmotha Nath Santra Madak Vs Raja Peary Mohan Mukerjee and Others
Calcutta High Court · 52 Ind. Cas. 180
High Courts28 Nov 1918Allowed
Bhim Singh Vs Emperor
Allahabad High Court · AIR 1919 All 207 : 49 Ind. Cas. 494
Criminal Procedure Code, 1898 (CrPC) — Section 165, 94Penal Code, 1860 (IPC) — Section 353
High Courts28 Nov 1918
Mukat Lal Vs Gopal Sarup
Allahabad High Court · AIR 1918 All 63 : (1919) ILR (All) 219 : 48 Ind. Cas. 815
High Courts28 Nov 1918
Emperor Vs Gopal Das and Another
Allahabad High Court · (1919) ILR (All) 217
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts28 Nov 1918
Mula Vs Emperor
Allahabad High Court · AIR 1919 All 159 : 49 Ind. Cas. 98
Penal Code, 1860 (IPC) — Section 211
High Courts28 Nov 1918
Gopal Das and Another Vs Emperor
Allahabad High Court · AIR 1919 All 308 : 49 Ind. Cas. 774
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts28 Nov 1918
Chidambaram Pillai Vs M.C.M. Duraiswamy Chetty
Madras High Court · 52 Ind. Cas. 325 : (1919) 10 LW 31
High Courts28 Nov 1918
Kanda Ponnappa Naicken and Others Vs Venkataseshaiyar and Others
Madras High Court · 50 Ind. Cas. 353 : (1919) 19 LW 377
Limitation Act, 1963 — Section 22
High Courts27 Nov 1918
Srinivasa Raghava Iyengar Vs K.R. Renganatha Iyengar and Others
Madras High Court · 51 Ind. Cas. 963
High Courts27 Nov 1918
Muthu Ayer St. Arunachalam Chettiar and Another Vs St. N. Narayanan Chettiar and Others
Madras High Court · 51 Ind. Cas. 300
High Courts27 Nov 1918
Binode Behari Mukherjee Vs Maizuddin Sareng
Calcutta High Court · AIR 1919 Cal 77(1) : 49 Ind. Cas. 255
Bengal Tenancy Act, 1885 — Section 153
High Courts27 Nov 1918
The Public Prosecutor Vs Sennimalai Goundan
Madras High Court · 49 Ind. Cas. 656 : (1919) 19 LW 216
High Courts27 Nov 1918
Changalroya Chetti and Others Vs Raghava Ramanuja Doss and Others
Madras High Court · (1919) 37 MLJ 100
High Courts27 Nov 1918
Venkatachallapathi Aiyar and Another Vs Thavasi Servai (deceased) and Others
Madras High Court · (1919) ILR (Mad) 465 : 51 Ind. Cas. 67 : (1919) 36 MLJ 288
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts27 Nov 1918
Venkatasami Naik and Another Vs Sivanu Mudali and Another
Madras High Court · (1919) ILR (Mad) 461 : 51 Ind. Cas. 102 : (1919) 10 LW 370 : (1919) 36 MLJ 199
Civil Procedure Code, 1908 (CPC) — Section 24, 39