High Courts07 Jan 1919
In Re: Kamatchinatha Pillai
Madras High Court · 50 Ind. Cas. 175 : (1919) 36 MLJ 201
Penal Code, 1860 (IPC) — Section 468, 471
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,857 of 61,309
High Courts07 Jan 1919
Bhuban Mohan Guha and Others Vs Seikhibadan
Calcutta High Court · 53 Ind. Cas. 334
Bengal Tenancy Act, 1885 — Section 167, 49, 85(28)
High Courts07 Jan 1919
Bhuban Mohan Guha Vs Sheikh Badan
Calcutta High Court · AIR 1919 Cal 263 : (1919) ILR (Cal) 766
Bengal Tenancy Act, 1885 — Section 167, 49
High Courts07 Jan 1919
Ramsaran Ray and Others Vs Ramprasanna Mukerjee and Others
Calcutta High Court · 50 Ind. Cas. 49
High Courts07 Jan 1919Dismissed
Kamatchinatha Pillai Vs Emperor
Madras High Court · 50 Ind. Cas. 175 : (1919) 36 MLJ 201
Penal Code, 1860 (IPC) — Section 468
High Courts06 Jan 1919
S.M.S. Matharasappa Chettiar Vs P.C. Muthu Chettiar
Madras High Court · 50 Ind. Cas. 931 : (1919) 19 LW 596
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 115, 47
High Courts06 Jan 1919
Kumud Bandhu Saha Vs Romesh Chandra Saha
Calcutta High Court · (1919) 01 CAL CK 0038
High Courts06 Jan 1919
Kafiluddin Biswas Vs Sabdar Ali Biswas
Calcutta High Court · AIR 1919 Cal 422 : 51 Ind. Cas. 918
Evidence Act, 1872 — Section 92
High Courts06 Jan 1919
Jogesh Chundra Sanyal Vs Rasik Lal Saha and Others
Calcutta High Court · 50 Ind. Cas. 690
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 8(2)Land Acquisition Act, 1894 — Section 3(d)
High Courts06 Jan 1919
Koppaka Chandrayya Vs F.W.R. Robertson, Trustee to the Maharaja of Vizianagaram and Others
Madras High Court · 52 Ind. Cas. 641
High Courts06 Jan 1919
Krishna Shetti alias Krishnayya (deceased) and Another Vs Gilbert Pinto and Others
Madras High Court · 50 Ind. Cas. 895 : (1919) 19 LW 431 : (1919) 36 MLJ 367
Contract Act, 1872 — Section 74
High Courts06 Jan 1919Allowed
Krishna Shbtti Vs Gilbert Pinto and Others
Madras High Court · 50 Ind. Cas. 895 : (1919) 19 LW 431 : (1919) 36 MLJ 367
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 111(g)
High Courts04 Jan 1919Allowed
Karehru and Another Vs Mathura Prasad
Allahabad High Court · AIR 1919 All 314 : 49 Ind. Cas. 747
High Courts04 Jan 1919Allowed
Bhaeat Indu and Others Vs Syed Mohammad Mustafa Khan
Allahabad High Court · 52 Ind. Cas. 836
High Courts04 Jan 1919Dismissed
Mathura Prasad Vs Karehru and Another
Allahabad High Court · (1919) ILR (All) 318
High Courts04 Jan 1919
Bharat Indu and Others Vs Syed Muhammad Mustafa Khan
Allahabad High Court · AIR 1919 All 392 : (1919) ILR (All) 316
High Courts03 Jan 1919Dismissed
Parwari Vs Emperor
Allahabad High Court · AIR 1919 All 276 : 49 Ind. Cas. 855
Criminal Procedure Code, 1898 (CrPC) — Section 155Penal Code, 1860 (IPC) — Section 499
High Courts03 Jan 1919Dismissed
Zafar Husain Vs Ummat-ur-Rahman
Allahabad High Court · AIR 1919 All 182 : 49 Ind. Cas. 256
High Courts03 Jan 1919Dismissed
Ummat-Ur-Rahman Vs Zafar Husain
Allahabad High Court · (1919) ILR (All) 278