High Courts10 Jan 1919
Bijoya Kanta Lahiry Chowdhury Vs Kailash Chandra Bhowmik and Others
Calcutta High Court · 52 Ind. Cas. 575
Transfer of Property Act, 1882 — Section 110
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,856 of 61,309
High Courts10 Jan 1919
Ram Sundar Das Vs Emperor
Calcutta High Court · 50 Ind. Cas. 991
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 84
High Courts10 Jan 1919
Bijoya Kanta Lahiri Chowdhury Vs Kailash Chandra Bhoumik
Calcutta High Court · (1919) ILR (Cal) 771
Transfer of Property Act, 1882 — Section 110
High Courts10 Jan 1919
Hira Gobar Vs Emperor
Bombay High Court · AIR 1919 Bom 162 : 52 Ind. Cas. 601
Evidence Act, 1872 — Section 25, 26, 8
High Courts10 Jan 1919
Emperor Vs Hira Gobar
Bombay High Court · (1919) 21 BOMLR 724
Evidence Act, 1872 — Section 25, 26
High Courts10 Jan 1919
Chakravarthi V. Jagannatha Chariar and Another Vs Seenu Bhattachariar alias Ramasami Bhattachariar and Others
Madras High Court · (1919) ILR (Mad) 618 : 51 Ind. Cas. 869
High Courts10 Jan 1919
Mooriath Variath Karnavan and Manager, Sankunni Variar Vs Meledath K. Kunji Nangayaramma and Another
Madras High Court · (1919) 37 MLJ 206
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts09 Jan 1919
Anikaden Manappatti Kanari, Karnavan and Manager of the Tarwad and Another Vs Thayyan Kalliani and Others
Madras High Court · 52 Ind. Cas. 622
High Courts09 Jan 1919
Morarji Gokuldas and Co. Vs The Asian Commercial Assurance Co. Ltd.
Bombay High Court · AIR 1919 Bom 145 : (1919) 21 BOMLR 397 : 51 Ind. Cas. 293
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 2(c)
High Courts09 Jan 1919Dismissed
Sanehi Ram Vs Emperor
Allahabad High Court · AIR 1919 All 273 : 49 Ind. Cas. 860
Factories Act, 1911 — Section 41(a)
High Courts09 Jan 1919Dismissed
Parsotam Das and Another Vs Jagan Nath and Others
Allahabad High Court · (1919) 01 AHC CK 0020
High Courts09 Jan 1919
Kamla Devi Vs Gur Dayal and Others
Allahabad High Court · AIR 1919 All 227 : 51 Ind. Cas. 283
High Courts08 Jan 1919
Bashiram Nath Vs Dina Nath Dey and Others
Calcutta High Court · AIR 1919 Cal 796 : 51 Ind. Cas. 397
Bengal Tenancy Act, 1885 — Section 153
High Courts08 Jan 1919
Mohendra Chandra Ghosal Vs Ram Ratan Tewari and Others
Calcutta High Court · 51 Ind. Cas. 442
High Courts08 Jan 1919Dismissed
Muhammad Habib-Ullah Vs Muhammad Shafi
Allahabad High Court · (1919) ILR (All) 324
High Courts08 Jan 1919Dismissed
Jamil Ahmad Vs Muhammad Ishaq
Allahabad High Court · AIR 1919 All 395 : (1919) ILR (All) 322 : 52 Ind. Cas. 58
High Courts08 Jan 1919Disposed Of
Dirgpal Pande Vs Mahadeo Misir and Others
Allahabad High Court · (1919) ILR (All) 356
High Courts08 Jan 1919
Mohammad Habib-Ul-Lah Vs Mohammad Shafi
Allahabad High Court · AIR 1919 All 265 : 50 Ind. Cas. 948
High Courts08 Jan 1919
Mahadeo Misir and Others Vs Dirgpal Pande
Allahabad High Court · AIR 1919 All 286 : 51 Ind. Cas. 146
North Western Provinces Rent Act, 1881 — Section 9