High Courts10 Jul 1916
Kshetra Nath Bhuiya Vs Kali Dasi Dasi
Calcutta High Court · 41 Ind. Cas. 929
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 6Provincial Small Cause Courts Act, 1887 — Section 16
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 59,855 of 61,106
High Courts10 Jul 1916Dismissed
Musammat Kamala Devi Vs Gur Dial and Others
Allahabad High Court · 36 Ind. Cas. 319
High Courts10 Jul 1916Allowed
Musammat Bhagwan Dei Vs Pandit Murari Lal and Others
Allahabad High Court · AIR 1917 All 462 : 36 Ind. Cas. 259
Contract Act, 1872 — Section 23
High Courts10 Jul 1916Dismissed
Kamala Devi Vs Gur Dayal and Others
Allahabad High Court · (1917) ILR (All) 58
High Courts10 Jul 1916Allowed
Bhagwan Dei Vs Murari Lal and Others
Allahabad High Court · (1917) ILR (All) 51
High Courts10 Jul 1916
Audimula Mudali minor by his Next Friend Doraiswamy Mudali Vs Alamalammal and Others
Madras High Court · 36 Ind. Cas. 365 : (1916) 4 LW 126
High Courts07 Jul 1916
Aftabuddin Chowdhury, Administrator to the Estate of Late Durga Churn Mukherji Vs Basanta Kumar Mukopadhyaya and Another Aftabuddin Chowdhury, Administrator to the Estate of Late Durga Churn Mukherjee Vs Samser Ali Mian and Another Aftabuddin Chowdhury, Administrator to the Estate of Late Durga Churn Mukherji Vs Dewan Das Saudagar and Another Dewan Das Saudagar and Others Vs Aftabuddin Chowdhury, Administrator to the Estate of Late Durga Churn Mukherjee, and Others
Calcutta High Court · 45 Ind. Cas. 441
Transfer of Property Act, 1882 — Section 53
High Courts07 Jul 1916
Chandra Kanta Bhattacharjya and Others Vs Lakshan Chandra Chakrabartty and Others
Calcutta High Court · 35 Ind. Cas. 651
Privy Council07 Jul 1916
Secretary of State for India Vs Chellikani Rama Rao and others
Privy Council · (1916) AIR(PC) 21
High Courts07 Jul 1916Dismissed
Kundan Singh and Others Vs Surja Kunwar and Others
Allahabad High Court · (1917) ILR (All) 67
High Courts07 Jul 1916
Kundan Singh and Others Vs Musammat Surja Kuar and Others
Allahabad High Court · AIR 1917 All 178 : 37 Ind. Cas. 100
High Courts06 Jul 1916Dismissed
Musammat Sarswati Kunwar Vs Dr. Badri Prasad and Others
Allahabad High Court · 36 Ind. Cas. 31
Contract Act, 1872 — Section 151, 154
High Courts04 Jul 1916
Lochan Bhinmali and Others Vs Adhar Chandra Mahanta
Calcutta High Court · 35 Ind. Cas. 630
High Courts04 Jul 1916
The Secretary of State for India in Council Vs Gobinda Prasad Barik and Others
Calcutta High Court · 39 Ind. Cas. 934
Bengal Tenancy Act, 1885 — Section 5(1)
High Courts04 Jul 1916
In Re: Babu Rasik Lal and Nag, a Muktear
Calcutta High Court · 38 Ind. Cas. 980
Legal Practitioners Act, 1879 — Section 13, 14
High Courts03 Jul 1916
Upendra Lal Gupta and Others Vs Ataulla and Others
Calcutta High Court · 36 Ind. Cas. 404
High Courts03 Jul 1916
Fani Bhusan Sarkar Vs Pulin Chandra Mandal and Others
Calcutta High Court · 35 Ind. Cas. 838