High Courts17 Dec 1914
Sowcar Kamurudeen Sahib and Others Vs Noor Mahamed Usman Sahib and Others
Madras High Court · (1915) 28 MLJ 251
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 59,854 of 60,970
High Courts16 Dec 1914
Gopammal Vs V. Srinivasa Iyengar and Another
Madras High Court · (1915) 28 MLJ 96
High Courts16 Dec 1914Allowed
Ahmad Raza Khan Vs Ram Lal and Another
Allahabad High Court · AIR 1915 All 30 : (1915) ILR (All) 203
High Courts16 Dec 1914
Dasi Svarnam Vs Deivanayagam Pillai and Others
Madras High Court · (1915) 2 LW 269 : (1915) 28 MLJ 378
High Courts15 Dec 1914
Kammara Peda Subbayya and Another Vs Kararha Chennappa and Others
Madras High Court · (1915) 28 MLJ 303
High Courts15 Dec 1914
Venkatachallan Chetty Vs A.N.R.M. Narayanan Chetty and Others
Madras High Court · (1916) ILR (Mad) 376 : (1915) 28 MLJ 140
Contract Act, 1872 — Section 201, 218
High Courts15 Dec 1914
Mohabir Pershad Chowdhury and Another Vs Chandra Shekar Sahai
Calcutta High Court · AIR 1915 Cal 586(1) : 28 Ind. Cas. 304
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts15 Dec 1914
The Dedputy Legal Remembrancer and Public Prosecutor of Bihar and Orissa Vs Ram Udar Singh
Calcutta High Court · AIR 1915 Cal 457 : 28 Ind. Cas. 334
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 439, 476Penal Code, 1860 (IPC) — Section 208, 209
High Courts15 Dec 1914
Gandi Ramaswami Vs Puramsetti Pedamunayya and Seven Ors.
Madras High Court · (1916) ILR (Mad) 382
High Courts15 Dec 1914
Venkatachalam Chetty Vs A.N.R.M. Narayanan Chetty and Others
Madras High Court · (1916) ILR (Mad) 376
High Courts15 Dec 1914
Sundarammal alias Sowbhagiammal Vs V. Subramania Chettiar and Others
Madras High Court · 30 Ind. Cas. 971
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts14 Dec 1914
Murugappa Modaly and Others Vs Panaganti Jagannatha Rayanim Garu and Another
Madras High Court · 30 Ind. Cas. 191
High Courts14 Dec 1914
Dwarka Nath Sen Vs Tara Prasanna Sen and Others
Calcutta High Court · 33 Ind. Cas. 797
Privy Council14 Dec 1914
Charles Edward Victor Seneviratne Corea Vs Mahatantrigey Iseris Appuhamy and another
Privy Council · (1914) AIR(PC) 243
High Courts14 Dec 1914Dismissed
Bhola Nath Vs Kartik Prasad Pande
Allahabad High Court · AIR 1915 All 133 : 29 Ind. Cas. 59
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts14 Dec 1914Dismissed
Kunwar Bahadur Vs Bindraban and Others
Allahabad High Court · AIR 1915 All 130 : (1915) ILR (All) 195
High Courts14 Dec 1914
Jawahir Vs Neki Ram
Allahabad High Court · AIR 1915 All 163 : (1915) ILR (All) 189 : 28 Ind. Cas. 502
High Courts11 Dec 1914
Khettermani Dasi Vs Jiban Krishna Kundoo and Others
Calcutta High Court · AIR 1915 Cal 716 : 28 Ind. Cas. 510
Bengal Tenancy Act, 1885 — Section 179, 188, 52(b)
High Courts11 Dec 1914Allowed
Ram Chandra Vs Emperor
Allahabad High Court · AIR 1915 All 8 : 28 Ind. Cas. 103
Criminal Procedure Code, 1898 (CrPC) — Section 375(7)