High Courts18 Jan 1917
Chhottalal Aditram Travadi Vs Bai Mahakore and Others
Bombay High Court · 40 Ind. Cas. 83
Evidence Act, 1872 — Section 91
JUDGMENT DATABASE
Search 12,22,829 Indian judgments.
12,22,829 judgments in All Courts · page 59,852 of 61,142
High Courts18 Jan 1917
Nawab Jan and Others Vs Safiur Rahman and Others
Calcutta High Court · 38 Ind. Cas. 882
High Courts18 Jan 1917
Thakur Singh, Ramkhelawan Singh, Parmeshwar Singh and Zamindar Singh Vs Pardip Singh
Patna High Court · 39 Ind. Cas. 645
Bengal Tenancy Act, 1885 — Section 70, 70(5)
High Courts18 Jan 1917
Musammat Parshan Kuer Vs Musammat Tulsi Kuer
Patna High Court · AIR 1917 Patna 46 : 39 Ind. Cas. 658
High Courts18 Jan 1917
S. Sundaram Ayyar, Receiver of the Tanjore Palace Estate Vs Ramachandra Ayyar and Others
Madras High Court · AIR 1918 Mad 435 : (1917) ILR (Mad) 389 : (1917) 5 LW 789 : (1917) 32 MLJ 333
Madras Proprietary Estates Village Service Act, 1894 — Section 4
High Courts18 Jan 1917Dismissed
Kallu and Another Vs Kallu Singh and Others
Allahabad High Court · AIR 1918 All 382(1) : 43 Ind. Cas. 854
High Courts17 Jan 1917
Nabin Chandra Chakrabutty Vs Rajendra Nath Banerjee and Others
Calcutta High Court · 39 Ind. Cas. 487
High Courts17 Jan 1917
Raj Kumar Kusari Vs Registrar of Joint Stock Companies
Calcutta High Court · 38 Ind. Cas. 437
High Courts17 Jan 1917
Chatterpat Singh Vs Kirat Chand Srimal and Others
Patna High Court · 39 Ind. Cas. 737
Civil Procedure Code, 1908 (CPC) — Section 24, 39
High Courts17 Jan 1917
Nochulliyil Eazhuvan Theethisson Theethalan Vs The Eralpad Rajah styled Elaya Rajah Avergal of Patinhara Kovilagom in Calicut (deceased) and Others
Madras High Court · (1917) 32 MLJ 442
Transfer of Property Act, 1882 — Section 58
High Courts16 Jan 1917
Vaithilinga Odayar and Another Vs Ayyathorai Odayar and Others
Madras High Court · 37 Ind. Cas. 753
High Courts16 Jan 1917
The Bengal Stone Company Ld. Vs Joseph Isaac Joseph Hyam and Another
Calcutta High Court · 45 Ind. Cas. 738
Contract Act, 1872 — Section 15
High Courts16 Jan 1917
Rajeswar Bagchi and Nripati Chandra Das Vs Emperor
Calcutta High Court · 40 Ind. Cas. 725
Stamp Act, 1899 — Section 62(6), 68(c)
High Courts16 Jan 1917
Sekandar Sheikh and Others Vs Anu Sarkar
Calcutta High Court · 38 Ind. Cas. 69
High Courts16 Jan 1917
In Re: Babu Hari Prosunno Mookerjee, Mukhtear
Calcutta High Court · 39 Ind. Cas. 305
Legal Practitioners Act, 1879 — Section 13(f), 14
High Courts16 Jan 1917Dismissed
Ghulam Safdar Khan and Others Vs Sukhi and Others
Allahabad High Court · AIR 1917 All 237 : 38 Ind. Cas. 573
Limitation Act, 1963 — Article 134Limitation Act, 1963 — Article 134Limitation Act, 1963 — Article 134
High Courts16 Jan 1917Dismissed
Kalpu Rai and Another Vs Beni Madho Sahu and Others
Allahabad High Court · AIR 1917 All 248 : 37 Ind. Cas. 835
High Courts16 Jan 1917Dismissed
Gokul Nathji Vs Raman Lalji
Allahabad High Court · (1917) ILR (All) 343
High Courts16 Jan 1917Dismissed
In Re: The Mahamandal Shashtra Prakashak Samity, Limited
Allahabad High Court · AIR 1917 All 347 : (1917) ILR (All) 334