High Courts07 Oct 1926
Meenakanti Rosayya and Others Vs King-Emperor
Madras High Court · AIR 1927 Mad 500
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,248 of 61,517
High Courts06 Oct 1926
Panchakshara Chetty Vs Pattammal and Others
Madras High Court · AIR 1927 Mad 865
High Courts05 Oct 1926Dismissed
Ram Chand Vs Emperor
Allahabad High Court · AIR 1927 All 147
Penal Code, 1860 (IPC) — Section 420
High Courts05 Oct 1926
Chinnakannu Padayachi Vs Paramasiva Mudaliar and Others
Madras High Court · AIR 1927 Mad 1135 : 101 Ind. Cas. 89
Transfer of Property Act, 1882 — Section 99
High Courts04 Oct 1926
Ram Dayal Gupta Vs Emperor
Allahabad High Court · AIR 1927 All 730
United Provinces Prevention of Adulteration Act, 1912 — Section 5
High Courts02 Oct 1926Allowed
Panchanan Banerji Vs Upendra Nath Bhattacharji
Allahabad High Court · AIR 1927 All 193 : (1927) ILR (All) 254
Criminal Procedure Code, 1898 (CrPC) — Section 561(A)
High Courts01 Oct 1926
Kandappa Achari Vs Singara Chari and Others
Madras High Court · AIR 1927 Mad 433 : (1927) 25 LW 299
High Courts01 Oct 1926
Emperor Vs Aba Farid Bargir
Bombay High Court · (1927) 29 BOMLR 700 : 103 Ind. Cas. 108
Criminal Procedure Code, 1898 (CrPC) — Section 118, 123
High Courts01 Oct 1926
Sivanarayana Pillai Vs Muthukumara Sthapathiar
Madras High Court · AIR 1927 Mad 1084
High Courts01 Oct 1926
(Apturu) Seenayya Reddi Vs (Apturu) Mangamma
Madras High Court · AIR 1927 Mad 1159
High Courts30 Sept 1926
O. A. O. K. Lakshmanan Chettiar Vs J.S. Kannappar and Others
Madras High Court · AIR 1927 Mad 93
High Courts30 Sept 1926
Collector of Howrah and Another Vs Santak Das and Others
Calcutta High Court · AIR 1927 Cal 261
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Sept 1926
O.A.O.K. Latchmanan Chettiar Vs J.S. Kannappar and Others
Madras High Court · (1927) ILR (Mad) 121 : (1926) 24 LW 773 : (1926) 51 MLJ 738
High Courts30 Sept 1926
Secretary of State Vs K. Subba Rao
Madras High Court · AIR 1927 Mad 382 : (1927) 26 LW 10
High Courts29 Sept 1926
Krishna Lal Mitra Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 946
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 477A
High Courts29 Sept 1926
Isa Adam Vs Bai Mariam
Bombay High Court · (1927) 29 BOMLR 304 : 101 Ind. Cas. 385
Civil Procedure Code, 1908 (CPC) — Section 115(c)
High Courts29 Sept 1926
Secretary of State Vs Muthukumara Pillai
Madras High Court · AIR 1927 Mad 456 : 101 Ind. Cas. 96 : (1927) 25 LW 349
High Courts29 Sept 1926
Muthukumarasamia Pillai Vs Muthuswami Thevan
Madras High Court · AIR 1927 Mad 394 : (1927) ILR (Mad) 639 : (1927) 25 LW 232 : (1927) 52 MLJ 148
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, 60
High Courts28 Sept 1926
Jaffer Baig Sahib Vs Chicacole Municipality
Madras High Court · AIR 1927 Mad 927 : 103 Ind. Cas. 832
Tamil Nadu District Municipalities Act, 1920 — Section 83