High Courts19 Oct 1926
Upadrashta Latchayya Vs Gudaparti Sitamma and Others
Madras High Court · AIR 1927 Mad 1144 : 103 Ind. Cas. 384
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,246 of 61,517
High Courts19 Oct 1926
C. Govindarajulu Naidu Vs The Secretary of State for India in Council
Madras High Court · (1927) ILR (Mad) 449 : (1927) 26 LW 558 : (1927) 53 MLJ 355
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts19 Oct 1926
(Velivela) Venkata Sivayya Vs Emperor
Madras High Court · AIR 1927 Mad 442 : (1927) 25 LW 475
Tamil Nadu District Municipalities Act, 1920 — Section 317(a)
High Courts19 Oct 1926
Sreemath Raja Yarlagadda Ankineedu Prasad Bahadur Zamindar Garu Vs Ravi Basavayya being minor by Court guardian, Head Clerk, District Court
Madras High Court · (1927) 52 MLJ 332
Madras Estates Land Act, 1908 — Section 77
High Courts19 Oct 1926
Natesa Pathar Vs Ganapathi Subba Pathar and Others
Madras High Court · (1927) 52 MLJ 68
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Oct 1926
(Akula) Venkanna Vs King-Emperor
Madras High Court · AIR 1927 Mad 503
Penal Code, 1860 (IPC) — Section 323
High Courts18 Oct 1926
Morarji Kanji Vs Bai Panbai
Bombay High Court · (1927) 29 BOMLR 683
Succession Act, 1925 — Section 317
High Courts18 Oct 1926
In Re: K.R. Uppasini
Madras High Court · (1927) 52 MLJ 179
Penal Code, 1860 (IPC) — Section 409
High Courts18 Oct 1926
Mosafkanni Ravuthar and Others Vs Doraisami alias Gauri Vallabha Thevar Avl., Zemindar of Sivaganga and Others
Madras High Court · (1927) 26 LW 288 : (1928) 54 MLJ 30
High Courts18 Oct 1926
In Re: Akula Venkana
Madras High Court · 100 Ind. Cas. 384
Criminal Procedure Code, 1898 (CrPC) — Section 259Penal Code, 1860 (IPC) — Section 323
High Courts18 Oct 1926
Musafkanni Ravuthar and Others Vs Doraisingam and Others
Madras High Court · AIR 1927 Mad 931
High Courts14 Oct 1926Allowed
Bai Jivi Vs Narsing Lalbhai
Bombay High Court · AIR 1927 Bom 264 : (1927) 29 BOMLR 332 : (1927) ILR (Bom) 329 : 101 Ind. Cas. 403
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts14 Oct 1926
Munisami Naicken Vs Vedachala Naicken and Another
Madras High Court · AIR 1928 Mad 23 : 101 Ind. Cas. 386
High Courts14 Oct 1926
Appasa Rowther and Others Vs Muhamad Rowthen and Others
Madras High Court · AIR 1927 Mad 435 : (1927) 25 LW 102
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts13 Oct 1926Allowed
Rangavva Hanmappa Bidri Vs Sheshappa Bidri
Bombay High Court · AIR 1927 Bom 228 : (1927) 29 BOMLR 327 : (1927) ILR (Bom) 258 : 101 Ind. Cas. 416
Civil Procedure Code, 1908 (CPC) — Section 100, 103
Privy Council13 Oct 1926
T.V. Kalyanasundaram Pillai Vs Karuppa Mooppanar and others
Privy Council · (1927) AIR(PC) 42
High Courts13 Oct 1926
Thushtu Balakrishna Chettiar and Others Vs V. Krishnamurthi Iyer and Others
Madras High Court · 100 Ind. Cas. 841
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Oct 1926
Thushtu Balakrishna Chettiar (dead) and Others Vs V. Krishnamurthi Aiyar and Others
Madras High Court · AIR 1927 Mad 416 : (1927) 52 MLJ 182
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts12 Oct 1926
Sundarammal Vs Sundara Reddi and Others
Madras High Court · AIR 1927 Mad 560
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts12 Oct 1926
Somasundaram Mudaliar and Others Vs K.S. Rajappa Mudaliar
Madras High Court · AIR 1927 Mad 369 : (1927) 25 LW 429 : (1927) 52 MLJ 140
Registration Act, 1908 — Section 21(1)