High Courts21 Oct 1926
Shyam Lal Vs Dwarka Prasad and Others
Allahabad High Court · AIR 1927 All 277 : (1927) ILR (All) 139
Agra Pre-emption Act, 1922 — Section 5Agra Pre-emption Act, 1922 — Section 5Agra Pre-emption Act, 1922 — Section 5
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,245 of 61,517
High Courts21 Oct 1926
Jagdish Prasad Narain Sahi Vs Jang Bahadur Naik and Others
Allahabad High Court · AIR 1927 All 148
High Courts21 Oct 1926
Ram Gopal Vaish Vs Mahanand Lal and Others
Allahabad High Court · (1926) 10 AHC CK 0004
High Courts21 Oct 1926
(Mulukutla) Annapuramma Vs (Mulukutla) Atchutharamayya Garu
Madras High Court · AIR 1927 Mad 1101
High Courts21 Oct 1926
Arokiam Asary and Others Vs Vavana Rowthan and Others
Madras High Court · AIR 1927 Mad 349 : (1927) 52 MLJ 135
Limitation Act, 1963 — Section 19
High Courts21 Oct 1926
Mulukutla Annapurnamma Vs Mulukutla Atchutarammayya Garu
Madras High Court · 100 Ind. Cas. 111
High Courts20 Oct 1926
Nathar Rowther Vs Secretary of State and Another
Madras High Court · AIR 1927 Mad 816(1)
Forest Act, 1927 — Section 66
High Courts20 Oct 1926Allowed
Raza Hussain Vs Emperor
Allahabad High Court · AIR 1927 All 184
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts20 Oct 1926Dismissed
Raza Hasan and Others Vs Mohammad Yasin and Others
Allahabad High Court · AIR 1927 All 155
Agra Pre-emption Act, 1922 — Section 21
High Courts20 Oct 1926Dismissed
Mohammad Mustafa Husain Khan Vs Sri Ram and Others
Allahabad High Court · AIR 1927 All 202
Agra Pre-emption Act, 1922 — Section 4(9)
High Courts20 Oct 1926
Bindeshari Bux Singh Vs Chandika Prasad and Another
Allahabad High Court · (1926) 10 AHC CK 0012
High Courts20 Oct 1926
Narayana Aiyar Vs Y. E. P. K. R. V. Subramania Chetty
Madras High Court · AIR 1927 Mad 1113
Madras Local Boards Act, 1884 — Section 207(1)(c)
High Courts20 Oct 1926
Kaliba Sahib and Others Vs Periathambia Pillai and Others
Madras High Court · AIR 1927 Mad 439
High Courts19 Oct 1926
Natesa Pather Vs Ganapathi Subba Pathar and Others
Madras High Court · AIR 1927 Mad 311
High Courts19 Oct 1926Dismissed
Jagannath Prosad Singh Chowdhury Vs Surajmul Jalal
Bombay High Court · (1927) 29 BOMLR 752
High Courts19 Oct 1926Dismissed
Umed Mal Vs Chand Mal
Bombay High Court · (1927) 29 BOMLR 755
Civil Procedure Code, 1908 (CPC) — Section 115
Privy Council19 Oct 1926
Jagannath Prosad Singh Chowdhury Vs Surajmul Jalal and others
Privy Council · (1927) AIR(PC) 1
High Courts19 Oct 1926Dismissed
Punjab National Bank Vs Tajammul Husain Bisheshar Nath and Others
Allahabad High Court · AIR 1927 All 236 : (1927) ILR (All) 257
Negotiable Instruments Act, 1881 (NI) — Section 27Negotiable Instruments Act, 1881 (NI) — Section 27Negotiable Instruments Act, 1881 (NI) — Section 27
High Courts19 Oct 1926
Mt. Ahmadi Begum Vs Girraj Kishore
Allahabad High Court · AIR 1927 All 194 : (1927) ILR (All) 134
Court Fees Act, 1870 — Section 7(v)