High Courts27 Oct 1926
Vemareddi Ramaraghavareddi and Others Vs The Rajah of Venkatagiri
Madras High Court · (1927) 25 LW 192 : (1927) 52 MLJ 123
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 9
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,244 of 61,517
High Courts27 Oct 1926
Vittal Rao and Another Vs R. Hanumantha Rao and Others
Madras High Court · AIR 1927 Mad 359 : (1927) ILR (Mad) 412 : (1927) 25 LW 180 : (1927) 52 MLJ 171
Succession Certificate Act, 1889 — Section 4
High Courts26 Oct 1926
Laljit Vs Tikam Singh
Allahabad High Court · AIR 1927 All 200
North Western Provinces Tenancy Act, 1901 — Section 199(1)(v)
High Courts26 Oct 1926
Dost Muhammad Khan and Another Vs Hassarath Kibulae Sayyad
Madras High Court · AIR 1927 Mad 599
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Oct 1926Dismissed
Bhawani Prasad Vs Hakimullah and Others
Allahabad High Court · AIR 1927 All 175 : 98 Ind. Cas. 821
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts25 Oct 1926Dismissed
Narain Singh and Others Vs Desraj
Allahabad High Court · AIR 1927 All 784
High Courts25 Oct 1926
Alimuddin and Others Vs Gobind Prasad
Allahabad High Court · (1926) 10 AHC CK 0011
High Courts25 Oct 1926
T.A. Muthuswami Iyer Vs The Co-Operative Credit Society
Madras High Court · 103 Ind. Cas. 768
High Courts25 Oct 1926
T.A. Muthuswamy Ayyer Vs Co-operative Credit Society
Madras High Court · AIR 1928 Mad 210
High Courts25 Oct 1926
(Kattempudi) Subbiah Chetty and Another Vs Kanchi Narayanaswami
Madras High Court · AIR 1927 Mad 1100
High Courts25 Oct 1926
Kattampudi Subbia Chetty and Another Vs Kanchi Narayanasami and Others
Madras High Court · 103 Ind. Cas. 887
High Courts24 Oct 1926
In Re: Peria Ponnuswami Goundan and Another
Madras High Court · AIR 1927 Mad 506
High Courts23 Oct 1926
Naubat and Others Vs Emperor
Allahabad High Court · AIR 1927 All 136
Penal Code, 1860 (IPC) — Section 427
High Courts22 Oct 1926Allowed
Lakhmi Chand Vs Kedar Nath
Allahabad High Court · (1926) 10 AHC CK 0028
High Courts22 Oct 1926Disposed Off
Mt. Tirbeni Vs Mt. Bhagwati
Allahabad High Court · AIR 1927 All 149
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Oct 1926Dismissed
Lachman Prasad and Another Vs Faizul Hasan and Another
Allahabad High Court · (1926) 10 AHC CK 0016