High Courts02 Nov 1926
Girdhari Lal Vs Jhaman Lal
Allahabad High Court · AIR 1927 All 203 : (1927) ILR (All) 272
Provincial Insolvency Act, 1920 — Section 60
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,242 of 61,517
High Courts02 Nov 1926
Bhoora and Others Vs Tara Singh and Another
Allahabad High Court · AIR 1927 All 267 : (1927) ILR (All) 270
Criminal Procedure Code, 1898 (CrPC) — Section 438Criminal Procedure Code, 1898 (CrPC) — Section 438Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts02 Nov 1926
Velu Pillai and Others Vs Secretary of State and Others
Madras High Court · AIR 1928 Mad 852
High Courts02 Nov 1926
Chairman, Municipal Council Vs Chitta Venkata Lakshmanna
Madras High Court · (1927) 25 LW 385 : (1927) 52 MLJ 335
High Courts02 Nov 1926
Kanagammal Vs Pandara Nadar
Madras High Court · (1927) 52 MLJ 176
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts01 Nov 1926Dismissed
Ma Mi Vs Kallander Ammal
Bombay High Court · (1927) 29 BOMLR 772
Transfer of Property Act, 1882 — Section 123, 129
High Courts01 Nov 1926
Musammat Bibi Sayedatulnissa and Others Vs Amrit Mahto and Others
Patna High Court · AIR 1927 Patna 144 : 100 Ind. Cas. 754
Bengal Tenancy Act, 1885 — Section 27, 35
Privy Council01 Nov 1926
Mt. Abadi Begum and others Vs Mt. Bibi Kaniz Zainab and others
Privy Council · (1927) AIR(PC) 2
Privy Council01 Nov 1926
Mt. Nand Rani Kunwar Vs Mt. Indar Kunwar and others
Privy Council · (1927) AIR(PC) 8
High Courts01 Nov 1926Dismissed
Firm Ram Lochan Ram-Lachhmi Prasad Vs Jagat Narain Dube and Others
Allahabad High Court · AIR 1927 All 181
Limitation Act, 1963 — Section 14
High Courts01 Nov 1926Allowed
Sheo Chand Misra Vs Sita Ram Misra and Another
Allahabad High Court · (1926) 11 AHC CK 0047
High Courts01 Nov 1926Dismissed
Chedi Lal and Another Vs Jawahir Lal
Allahabad High Court · AIR 1927 All 160 : (1927) ILR (All) 186
High Courts01 Nov 1926Dismissed
Puttu Lal Vs Ram Singh and Others
Allahabad High Court · AIR 1927 All 158
Transfer of Property Act, 1882 — Section 41
High Courts01 Nov 1926Dismissed
Mt. Joti Bala Debi Vs M. Sheo Ling Shami Jangam and Another
Allahabad High Court · AIR 1927 All 201
High Courts01 Nov 1926
Itar Singh and Others Vs Umrao and Another
Allahabad High Court · AIR 1927 All 189
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Nov 1926
Baldeo Sahai Vs Jafar Husain and Others
Allahabad High Court · AIR 1927 All 159 : (1927) ILR (All) 147
Limitation Act, 1963 — Section 20