High Courts09 Nov 1926Dismissed
Ramdayal and Others Vs Mt. Saraswati and Another
Allahabad High Court · AIR 1927 All 526 : (1927) ILR (All) 191
Specific Relief Act, 1877 — Section 9
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,241 of 61,517
High Courts09 Nov 1926Dismissed
Chotkanu Lal Vs Ganga Singh and Others
Allahabad High Court · (1926) 11 AHC CK 0036
High Courts09 Nov 1926
Ibrahim and Another Vs Jagdish Prasad
Allahabad High Court · (1926) 11 AHC CK 0001
High Courts09 Nov 1926
Natamal Kutti Pokker Vs Natamal Ussan Mayan and Others
Madras High Court · 100 Ind. Cas. 506
Limitation Act, 1963 — Section 10
High Courts09 Nov 1926
K.V. Santhanakrishna Naidu and Another Vs K.S. Chellappa Aiyar
Madras High Court · AIR 1927 Mad 650
High Courts09 Nov 1926
Vobilineni Subba Rao and Others Vs Rajah of Pithapur and Another
Madras High Court · 101 Ind. Cas. 613 : (1927) 26 LW 235 : (1927) 53 MLJ 400
Madras Land Revenue Assessment Act — Section 6
High Courts09 Nov 1926
Kozhikkot Puthia Kovilagath Manavedan alias Anujan Rajah, Avl., and Others Vs Kozhikkot Puthia Kovilagath Viayathen Sreedevi alias Valia Thamburatti, Avl., and Others
Madras High Court · AIR 1927 Mad 422 : (1927) ILR (Mad) 431 : (1927) 25 LW 284 : (1927) 52 MLJ 277
High Courts09 Nov 1926
(Ampassemteketh Natamal) Kutti Pokker Vs (Ampassemteketh Natamal) Ussan Mayan and Others
Madras High Court · AIR 1927 Mad 1134 : (1927) 26 LW 51
Limitation Act, 1963 — Section 10Trusts Act, 1882 — Section 3
High Courts09 Nov 1926
K.V. Santhanakrishna Iyer and Another Vs K.V. Chellappa Iyer
Madras High Court · 101 Ind. Cas. 390 : (1927) 25 LW 506
High Courts08 Nov 1926
F.A. Savi Vs Srimati Sabitri Thakurain
Patna High Court · AIR 1927 Patna 363 : 107 Ind. Cas. 313
Civil Procedure Code, 1908 (CPC) — Section 109, 151, 3
High Courts08 Nov 1926
Basdeo Misra Vs Badal Misra and Others
Allahabad High Court · (1926) 11 AHC CK 0008
High Courts03 Nov 1926
Muhammad Sharif Vs Hari Prasad Lal
Patna High Court · AIR 1927 Patna 59
Criminal Procedure Code, 1898 (CrPC) — Section 202, 526, 528
High Courts03 Nov 1926
Badam Suryanarayana and Others Vs Yalla Bullayya alias Venkatachelam (dead) and Others
Madras High Court · AIR 1927 Mad 568 : 101 Ind. Cas. 85 : (1927) 25 LW 367 : (1927) 52 MLJ 323
Limitation Act, 1963 — Article 120
High Courts02 Nov 1926
Baldeo Thathwari Konhorai Vs Lachman Lal Pathak and Another
Patna High Court · AIR 1927 Patna 113
High Courts02 Nov 1926
Ghaneshwar Singh Vs Than Mall and Another
Patna High Court · AIR 1927 Patna 92
High Courts02 Nov 1926
Kishun Dayal Gope Vs Ishwarnath Singh
Patna High Court · AIR 1927 Patna 167
Bengal Tenancy Act, 1885 — Section 40Civil Procedure Code, 1908 (CPC) — Section 103Evidence Act, 1872 — Section 74
High Courts02 Nov 1926
Kishun Deyal Gope Vs Ishwarnath Singh
Patna High Court · 102 Ind. Cas. 391
Evidence Act, 1872 — Section 74
High Courts02 Nov 1926
Raja Biswambhar Nath Sahi Vs Mahesh Sahi
Patna High Court · AIR 1927 Patna 218
High Courts02 Nov 1926Dismissed
Anant Ram and Others Vs Khushhal Singh and Others
Allahabad High Court · (1926) 11 AHC CK 0041
High Courts02 Nov 1926Dismissed
Ganga Prasad Vs Babu Ram and Another
Allahabad High Court · (1926) 11 AHC CK 0028