High Courts15 Nov 1926
Obla Subbier Vs Ramaswamy Konar
Madras High Court · AIR 1927 Mad 643 : 103 Ind. Cas. 90 : (1927) 25 LW 797
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,239 of 61,517
High Courts15 Nov 1926
Tekait Mahabir Prasad Narayan Deo Vs Chota Nagpur Banking Association, Ltd.
Patna High Court · AIR 1927 Patna 105
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts15 Nov 1926
Tarif and Others Vs Phool Singh and Others
Allahabad High Court · (1926) 11 AHC CK 0022
High Courts12 Nov 1926
Kuppuswami Aiyangar and Others Vs Bavaswami Rao and Others
Madras High Court · AIR 1927 Mad 538
High Courts12 Nov 1926Allowed
Godavaribai Govindrao Saswadkar Vs Deekappa Mallappa
Bombay High Court · AIR 1927 Bom 247 : (1927) 29 BOMLR 319 : 101 Ind. Cas. 411
Civil Procedure Code, 1908 (CPC) — Section 63, 73
High Courts12 Nov 1926
Sri Sri Kalimata Debi and Another Vs Nagendra Nath Chuckerbutty and Others
Calcutta High Court · AIR 1927 Cal 244
High Courts12 Nov 1926
Sadhu Saran Rai Vs Barhamdeo Lall and Another
Patna High Court · AIR 1927 Patna 230
Court Fees Act, 1870 — Section 11
High Courts12 Nov 1926Dismissed
Tulshi Dube and Another Vs Bhagwati Prasad
Allahabad High Court · AIR 1927 All 156
Registration Act, 1908 — Section 17(2)(6)
High Courts12 Nov 1926Allowed
Shiam Lal Vs Girraj Kishore and Others
Allahabad High Court · (1926) 11 AHC CK 0045
High Courts12 Nov 1926
Mohammad Shabbir and Another Vs Zain-ul-Abdin and Others
Allahabad High Court · AIR 1927 All 564
High Courts12 Nov 1926
Munawar Ali Vs Jagmilan Ram and Others
Allahabad High Court · AIR 1927 All 177
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts12 Nov 1926
Koduru Venkureddi and Another Vs Magunta Venkureddi and Others
Madras High Court · (1927) ILR (Mad) 535 : 100 Ind. Cas. 1018
High Courts12 Nov 1926
Kuppusami Iyengar and Others Vs Bavasami Rao and Others
Madras High Court · (1927) ILR (Mad) 357 : 101 Ind. Cas. 399
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11
High Courts12 Nov 1926
(Vadamalai Tiruvanatha) Sevuga Pandia Thevar Avergal Vs C. Srirama Desikam Aiyangar and Others
Madras High Court · AIR 1927 Mad 546 : 101 Ind. Cas. 100 : (1927) 25 LW 453
Madras Local Boards Act, 1920 — Section 55(2)(v)
High Courts12 Nov 1926
Thevar Avergal Vs C. Srirama Desikam Aiyangar and Others
Madras High Court · (1927) 52 MLJ 309
Madras Local Boards Act, 1920 — Section 55(2)(v)
High Courts12 Nov 1926
The Mylapore Hindu Permanent Fund, Ltd. Vs A.N. Sabapathi Chetti and Another
Madras High Court · AIR 1927 Mad 894 : (1927) 53 MLJ 272
High Courts12 Nov 1926
Koduru Venku Reddi and Another Vs Magunta Venku Reddi and Others
Madras High Court · AIR 1927 Mad 471 : (1927) 25 LW 784 : (1927) 52 MLJ 387