High Courts18 Nov 1926
(Thayingoli) Valiya Kalyamni Vs (Vayaredathil Parkum Thayingoli) Krishna Nambiar and Others
Madras High Court · AIR 1927 Mad 699
Registration Act, 1908 — Section 50Specific Relief Act, 1877 — Section 2
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,237 of 61,517
High Courts18 Nov 1926
Jatindra Nath Roy and Another Vs Indu Bhushan Basu
Calcutta High Court · AIR 1927 Cal 410
High Courts18 Nov 1926
Benodini Howladar and Another Vs Emperor
Calcutta High Court · AIR 1927 Cal 480
Penal Code, 1860 (IPC) — Section 114, 494
High Courts18 Nov 1926
E.St.C. Moss and Others Vs Emperor
Calcutta High Court · 100 Ind. Cas. 358
Bengal Excise Act, 1909 — Section 46Penal Code, 1860 (IPC) — Section 120B
High Courts18 Nov 1926
E. St. C. Moss and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 460
Bengal Excise Act, 1909 — Section 46Penal Code, 1860 (IPC) — Section 120B
High Courts18 Nov 1926Allowed
Dalip Singh Vs Tilak Singh and Another
Allahabad High Court · AIR 1927 All 270(1)
High Courts18 Nov 1926Disposed Of
Allahabad Union Bank Ltd. Vs Jageshwar Prasad Shukul
Allahabad High Court · AIR 1927 All 598
High Courts18 Nov 1926Allowed
Sheo Balak Ram and Others Vs Mohan Lal and Another
Allahabad High Court · (1926) 11 AHC CK 0035
High Courts18 Nov 1926Dismissed
Bengal and North-Western Railway Vs Matru Ram and Others
Allahabad High Court · AIR 1927 All 220 : (1927) ILR (All) 300
Railways Act, 1890 — Section 55
High Courts18 Nov 1926
In Re: Allahabad Union Bank, Ltd. (In Liquidation)
Allahabad High Court · (1927) ILR (All) 376 : 100 Ind. Cas. 62
High Courts18 Nov 1926
Mohendra Dube and Another Vs Ram Bhajan and Others
Allahabad High Court · AIR 1927 All 822
High Courts18 Nov 1926
Sundararaiulu naidu Vs Narayanaswami Naidu and Another
Madras High Court · 103 Ind. Cas. 825
Civil Procedure Code, 1908 (CPC) — Order 48 Rule 1
High Courts18 Nov 1926
Thayingoly Valiya Kalyani Vs Vayardathil Parakum Thayingoli Krishnan Nambiar and Others
Madras High Court · 101 Ind. Cas. 836
Registration Act, 1908 — Section 50Specific Relief Act, 1877 — Section 27
High Courts18 Nov 1926
In Re: Lakshmana Koundan
Madras High Court · (1927) 52 MLJ 143
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 380
High Courts18 Nov 1926
Thokala Seshamma and Another Vs Yellatur Venkata Reddi, by guardian and mother Vengamma
Madras High Court · (1927) 52 MLJ 155
Evidence Act, 1872 — Section 32(5), 50
High Courts18 Nov 1926
A. Narasimaiah Vs Jawantharaj Sowcar
Madras High Court · 101 Ind. Cas. 110 : (1927) 52 MLJ 299
High Courts18 Nov 1926
Sundararajulu Naidu Vs Narayanaswami Naidu
Madras High Court · AIR 1927 Mad 813 : 103 Ind. Cas. 825 : (1927) 26 LW 481
High Courts17 Nov 1926
Emperor Vs Mahadevappa Hanmantappa
Bombay High Court · AIR 1927 Bom 209 : 100 Ind. Cas. 972
Penal Code, 1860 (IPC) — Section 286, 304A
High Courts17 Nov 1926
Chandi Charan Roy and Others Vs Siraj Mia
Calcutta High Court · AIR 1927 Cal 479