High Courts23 Nov 1926
Pitchaikala Mangamma Vs Nallamati Peda Ammanna
Madras High Court · 101 Ind. Cas. 514
Civil Procedure Code, 1908 (CPC) — Section 115
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,236 of 61,517
High Courts22 Nov 1926Dismissed
Devshi Harpal Vs Bhikamchand Ramchand
Bombay High Court · AIR 1927 Bom 125 : (1927) 29 BOMLR 147
Contract Act, 1872 — Section 45
High Courts22 Nov 1926
Surjya Kumar Singh Vs Secretary of State and Another
Calcutta High Court · AIR 1927 Cal 604 : 103 Ind. Cas. 655
High Courts22 Nov 1926
Adhar Chandra Dey Vs Bipin Chandra Dey and Another
Calcutta High Court · AIR 1927 Cal 373
Bengal Tenancy Act, 1885 — Section 108(j)
High Courts22 Nov 1926
Srimati Tulsi Mahatani and Others Vs Gajadhar Marwari and Others
Patna High Court · AIR 1927 Patna 266
Chotanagpur Tenancy Act, 1908 — Section 139, 139(3), 3(23)
High Courts22 Nov 1926Dismissed
Mt. Kubra Begam and Others Vs Fazal Husain and Others
Allahabad High Court · AIR 1927 All 268
Limitation Act, 1963 — Article 103Limitation Act, 1963 — Article 103Limitation Act, 1963 — Article 103
High Courts22 Nov 1926
Gulab Rai and Another Vs Girwar Singh and Others
Allahabad High Court · AIR 1927 All 221
High Courts22 Nov 1926
Narayanaswami Mudali Vs Mangayarkarasiammal
Madras High Court · AIR 1927 Mad 1148
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts20 Nov 1926Dismissed
Ma Mi Vs Kallander Ammal
Bombay High Court · (1927) 29 BOMLR 800
Evidence Act, 1872 — Section 60, 63
High Courts20 Nov 1926Dismissed
Askari Hasan Vs Jahangiri Mal and Others
Allahabad High Court · (1926) 11 AHC CK 0054
High Courts19 Nov 1926
Mahomed Abdul Rahman Marakayar, Mantapam
Madras High Court · AIR 1927 Mad 434
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts19 Nov 1926
Official Assignee of Calcutta Vs Ramratan Das Bagree and Others
Calcutta High Court · AIR 1927 Cal 529
English Bankruptcy Act, 1914 — Section 38
High Courts19 Nov 1926
Sheikh Abdul and Others Vs Emperor
Calcutta High Court · 100 Ind. Cas. 830
Penal Code, 1860 (IPC) — Section 188
High Courts19 Nov 1926
(Shiekh) Abdul and Others Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 306
Penal Code, 1860 (IPC) — Section 188
Privy Council19 Nov 1926
Krishnendra Nath Sarkar and others Vs Rani Kusum Kamini Debi
Privy Council · (1927) AIR(PC) 20
High Courts19 Nov 1926
Chellasami Konar Vs Korusalsangama Nayakar
Madras High Court · 103 Ind. Cas. 821
High Courts19 Nov 1926
Bapatla Venkata Rao Vs Bapatla Venkata Rao and Others
Madras High Court · 102 Ind. Cas. 300
High Courts19 Nov 1926
A.L.P.R. Periakaruppan Chetti Vs R.M.P.R. Arunachalam Chetti and Another
Madras High Court · AIR 1927 Mad 676 : 102 Ind. Cas. 290
High Courts19 Nov 1926
Chellaswami Konar Vs Korusal Sangama Kayakar
Madras High Court · AIR 1927 Mad 935