JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 59,235 of 61,517

High Courts24 Nov 1926Dismissed

Sami Nath Singh and Another Vs Thakur Prasad Rai and Others

Allahabad High Court · AIR 1927 All 309

Transfer of Property Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 52

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High Courts24 Nov 1926

Kesho Singh and Others Vs Roopan Singh and Others

Allahabad High Court · AIR 1927 All 355

Evidence Act, 1872 — Section 92

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High Courts24 Nov 1926

Nathe Singh and Others Vs Emperor

Allahabad High Court · (1926) 11 AHC CK 0012

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High Courts24 Nov 1926

A. S. Arumukam Pillai Vs Abdealli Chandabhai Attarwalla

Madras High Court · AIR 1927 Mad 1150(1)

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High Courts24 Nov 1926

A.S. Arumukam Pillai Vs Abdealli Chandabhai Attarwalla

Madras High Court · 103 Ind. Cas. 37

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High Courts23 Nov 1926

Satish Chandra Joardar and Others Vs Kumar Birendra Nath Roy Bahadur

Calcutta High Court · AIR 1927 Cal 225

Civil Procedure Code, 1908 (CPC) — Section 110

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High Courts23 Nov 1926

Narayan Chandra Das Vs Dulal Chandra Dutta

Calcutta High Court · AIR 1927 Cal 477

Limitation Act, 1908 — Section 22

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High Courts23 Nov 1926

Kasim Ali Prodhanya and Others Vs K.S. Bonnerjee and Others

Calcutta High Court · AIR 1927 Cal 493 : 101 Ind. Cas. 347

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High Courts23 Nov 1926Dismissed

Secretary of State Vs Firm Thakur Das-Ram Sahai

Allahabad High Court · AIR 1927 All 316

Railways Act, 1890 — Section 47(1)(g)Railways Act, 1890 — Section 47(1)(g)Railways Act, 1890 — Section 47(1)(g)

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High Courts23 Nov 1926

Govind and Others Vs Emperor

Allahabad High Court · AIR 1927 All 270

Penal Code, 1860 (IPC) — Section 342Penal Code, 1860 (IPC) — Section 342Penal Code, 1860 (IPC) — Section 342

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High Courts23 Nov 1926Allowed

Munna and Others Vs Baij Nath

Allahabad High Court · (1926) 11 AHC CK 0057

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High Courts23 Nov 1926

Pahlad Koeri Vs B. Mohar Gobind Rai and Others

Allahabad High Court · AIR 1927 All 278

Agra Pre-emption Act, 1922 — Section 22Agra Pre-emption Act, 1922 — Section 22Agra Pre-emption Act, 1922 — Section 22

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High Courts23 Nov 1926

Mt. Shibbi Vs Hardhian Singh

Allahabad High Court · AIR 1927 All 378 : (1927) ILR (All) 379

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100

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High Courts23 Nov 1926

Raja Ram Vs Narain Das and Others

Allahabad High Court · AIR 1927 All 206

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High Courts23 Nov 1926

Sukhbir Singh Vs Mangeisar Rao and Others

Allahabad High Court · (1926) 11 AHC CK 0016

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High Courts23 Nov 1926

Ram Sarup Rai and Others Vs Charitter Rai and Others

Allahabad High Court · AIR 1927 All 338

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High Courts23 Nov 1926

Katikaneni Venkataramanayya Rao Garu and Others Vs The Secretary of State for India in Council

Madras High Court · 101 Ind. Cas. 648

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High Courts23 Nov 1926

Sayyad Abdul Hawk and Others Vs Tumulury Vaikuntam

Madras High Court · AIR 1927 Mad 491 : (1927) 25 LW 388

Contract Act, 1872 — Section 253

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High Courts23 Nov 1926

(Paitchaikala) Mangamma Vs Nallamti Peda Ammanna

Madras High Court · AIR 1927 Mad 660 : (1927) 26 LW 15

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 12(4)

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High Courts23 Nov 1926

Sayyed Abdul Hawk and Others Vs Tumuluri Vaikuntam

Madras High Court · (1927) 52 MLJ 318

Contract Act, 1872 — Section 253

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