High Courts30 Nov 1926
Narayan Das Vs Chimman Lal and Another
Allahabad High Court · AIR 1927 All 266 : (1927) ILR (All) 321
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,233 of 61,517
High Courts30 Nov 1926
(Thedla) Ranganayakamma Vs Maddi Jagayya and Others
Madras High Court · AIR 1927 Mad 666 : 101 Ind. Cas. 375
Transfer of Property Act, 1882 — Section 53
High Courts30 Nov 1926
Talatam Sateyya Vs Damisetti Satiraju and Another
Madras High Court · AIR 1927 Mad 664
High Courts30 Nov 1926
Dewan Bahadur Panaganti Ramarayanimgar Vs Maharaja of Venkatagiri and Others
Madras High Court · (1927) ILR (Mad) 180 : (1927) 52 MLJ 338
Transfer of Property Act, 1882 — Section 62(b)
High Courts30 Nov 1926
Vayya Goundar Vs Chinna Bomma Goundar
Madras High Court · AIR 1927 Mad 669 : 101 Ind. Cas. 132
High Courts30 Nov 1926
Talatam Satteya being minor by father and guardian Talatam Sathiraju Vs Damisetti Sattiraju
Madras High Court · 101 Ind. Cas. 439
High Courts29 Nov 1926
Bapatla Venkata Row Vs Bapatla Venkoba Row and Others
Madras High Court · AIR 1927 Mad 595
High Courts29 Nov 1926
Karuna Chandra Das and Others Vs Secretary of State
Calcutta High Court · AIR 1927 Cal 413
Bengal Tenancy Act, 1885 — Section 104(h)
High Courts29 Nov 1926
Ashutosh Seal Vs Gouripore Co. Ltd.
Calcutta High Court · AIR 1927 Cal 286
Workmens Compensation Act, 1923 — Section 30
High Courts29 Nov 1926
Firm Chaitanya Krishna Mandal and Others Vs Jagat Chandra Banikya and Others
Calcutta High Court · AIR 1927 Cal 240
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 151
High Courts29 Nov 1926
Dwijapada Das and Others Vs Kalipada De and Others
Calcutta High Court · AIR 1927 Cal 421
Specific Relief Act, 1877 — Section 42
High Courts29 Nov 1926Allowed
Ramsaran Mandar Vs Mahabir Sahu
Bombay High Court · (1927) 29 BOMLR 796
High Courts29 Nov 1926
In Re: Dinshaw Maneckjee Petit Bart
Bombay High Court · AIR 1927 Bom 371 : (1927) 29 BOMLR 447
Income Tax Act, 1922 — Section 12, 2, 3, 55, 56
Privy Council29 Nov 1926
Ramsaran Mandar and others Vs Mahabir Sahu
Privy Council · (1927) AIR(PC) 18
High Courts29 Nov 1926Disposed Off
Budhu Khan Vs A. Boner
Allahabad High Court · (1926) 11 AHC CK 0048
High Courts29 Nov 1926Disposed Of
Chaturbhuj - Ram Lal Vs Secretary of State for India
Allahabad High Court · AIR 1927 All 215
Railways Act, 1890 — Section 140
High Courts29 Nov 1926Dismissed
Mangat Vs Bharto and Others
Allahabad High Court · AIR 1927 All 523 : (1927) ILR (All) 203
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts29 Nov 1926Dismissed
Sukhraj Singh and Others Vs Emperor
Allahabad High Court · (1926) 11 AHC CK 0038
High Courts29 Nov 1926
Kishen Lal Vs Emperor
Allahabad High Court · AIR 1927 All 237 : (1927) ILR (All) 315 : 85 Ind. Cas. 245
Press and Registration of Books Act, 1867 — Section 16Press and Registration of Books Act, 1867 — Section 16Press and Registration of Books Act, 1867 — Section 16