High Courts02 Dec 1926
Bepin Behari Dandapat and Others Vs Trailakya Nath Dandapat and Others
Calcutta High Court · AIR 1927 Cal 933
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,231 of 61,517
High Courts02 Dec 1926
Bepin Behari Dandapat and Others Vs Trailokya Nath Dandapat and Others
Calcutta High Court · 102 Ind. Cas. 398
High Courts02 Dec 1926
The Secretary of State for India in Council Vs Fakir Mahammad Mondal
Calcutta High Court · 101 Ind. Cas. 349
Bengal Sanitary Drainage Act, 1895 — Section 16
High Courts02 Dec 1926Allowed
The Sheriff of Bombay Vs Hakmaji Motaji and Co.
Bombay High Court · AIR 1927 Bom 521 : (1927) 29 BOMLR 1071 : (1927) ILR (Bom) 749
Civil Procedure Code, 1908 (CPC) — Section 2(17)(d)
High Courts02 Dec 1926Dismissed
Jawahir Gir Vs Jagarnath Prasad
Allahabad High Court · (1926) 12 AHC CK 0033
High Courts02 Dec 1926
Ahmad Hakimullah Vs Mohammad Hikmat Ullah and Others
Allahabad High Court · (1926) 12 AHC CK 0003
High Courts02 Dec 1926
The South Indian Railway Co. Ltd. and Another Vs Messrs. V.M.S.P. Bros., by one of its Proprietors Muhammad Mustafa Rowther
Madras High Court · 101 Ind. Cas. 55
Railways Act, 1890 — Section 72
High Courts02 Dec 1926
Govinda Rao Vs Official Receiver
Madras High Court · AIR 1927 Mad 897 : 103 Ind. Cas. 381
High Courts02 Dec 1926
N. Subramaniam Chettiar Vs N. P. L. A. R. Firm
Madras High Court · AIR 1927 Mad 819 : 103 Ind. Cas. 48
High Courts02 Dec 1926
Dr. Mir Anwaruddin Vs Fathima Bi Abidin and Mr. M.A.T. Coelho
Madras High Court · AIR 1927 Mad 379 : (1927) ILR (Mad) 667 : (1927) 25 LW 295 : (1927) 52 MLJ 269
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts02 Dec 1926
Deenadayala Naidu and Others Vs Rathna Padayachi
Madras High Court · (1927) 25 LW 282 : (1927) 52 MLJ 251
Criminal Procedure Code, 1898 (CrPC) — Section 4(o)
High Courts02 Dec 1926
R. Doraiswami Aiyar Vs C.S. Balasundaram Aiyar and Another
Madras High Court · AIR 1926 Mad 558 : (1927) 52 MLJ 477
Evidence Act, 1872 — Section 32, 33
High Courts02 Dec 1926
Deenadayulu Naidu and Others Vs Ratna Padayachi
Madras High Court · 100 Ind. Cas. 381
Cattle Trespass Act, 1871 — Section 20Criminal Procedure Code, 1898 (CrPC) — Section 4(o)
High Courts02 Dec 1926
South Indian Railway Company, Limited and Another Vs V. M. S. P. Brothers
Madras High Court · AIR 1927 Mad 639
Railways Act, 1890 — Section 72
High Courts02 Dec 1926
R. Doaraiswami Ayyar Vs C.S. Balasundaram Iyer and Others
Madras High Court · 102 Ind. Cas. 243
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 164
High Courts01 Dec 1926
Jamiraddin Ahmed Vs Mt. Sahera Khatun Bibi and Others
Calcutta High Court · AIR 1927 Cal 579 : 101 Ind. Cas. 760
High Courts01 Dec 1926
Mayeuddi and Others Vs Mahammad Razzab Ali and Others
Calcutta High Court · AIR 1927 Cal 457
High Courts01 Dec 1926Dismissed
Emperor Vs Aba Appa Dharwade
Bombay High Court · (1927) 29 BOMLR 191
Bombay Motor Vehicles Act, 1914 — Section 16
High Courts01 Dec 1926
Emperor Vs Malhari Laxman
Bombay High Court · (1927) 29 BOMLR 186 : (1927) ILR (Bom) 409
Bombay General Clauses Act, 1904 — Section 21Criminal Tribes Act, 1911 — Section 16, 25General Clauses Act, 1897 — Section 21
High Courts01 Dec 1926
Sasdat Mian and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 243
Criminal Procedure Code, 1898 (CrPC) — Section 162, 215, 526