High Courts09 Dec 1926
Gaddam Venkatasubba Reddi Vs Emperor
Madras High Court · 100 Ind. Cas. 709 : (1927) 25 LW 375
Criminal Procedure Code, 1898 (CrPC) — Section 144
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,229 of 61,517
High Courts08 Dec 1926
Monohar Ali Vs Emperor
Calcutta High Court · AIR 1927 Cal 515
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts08 Dec 1926
Radhika Mohan Das Vs Hamid Ali
Calcutta High Court · AIR 1927 Cal 405
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts08 Dec 1926
Brojendra Nath Seal and Another Vs Lalit Mohan Seal and Others
Calcutta High Court · AIR 1927 Cal 262 : 102 Ind. Cas. 409
High Courts08 Dec 1926
The Official Assignee of Madras Vs O.R.M.O.E.S. Firm
Madras High Court · (1927) ILR (Mad) 541 : 101 Ind. Cas. 12
High Courts08 Dec 1926
Thotapathy Saravabyotla Venkata Chandikamba Vs Shroff Venkata Row and Another
Madras High Court · 105 Ind. Cas. 775
High Courts08 Dec 1926
The Official Assignee of Madras. Vs O.R.M.O.R. S. Firm
Madras High Court · AIR 1927 Mad 526 : (1927) 25 LW 434 : (1927) 52 MLJ 352
High Courts08 Dec 1926
Thotapally Sarvabhotla Venkata Chandikamba, lately a minor by next friend and father Devulapally Suryanarayaniah, declared a major Vs Shroff Venkata Rao and Another
Madras High Court · (1927) 53 MLJ 557
High Courts07 Dec 1926
Ram Narayana Sarma Vs Secretary of State
Madras High Court · AIR 1927 Mad 460 : 101 Ind. Cas. 23
Fundamental Rules — Rule 69
High Courts07 Dec 1926
Azimuddin and Another Vs Ali Hosan and Others
Calcutta High Court · AIR 1927 Cal 921
High Courts07 Dec 1926
Ismail Munshi and Another Vs Niamat Khan and Others
Calcutta High Court · AIR 1927 Cal 608 : 101 Ind. Cas. 738
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts07 Dec 1926
Nabadwip Chandra Chakravarti and Others Vs Bhagaban Chandra Choudhry
Calcutta High Court · AIR 1927 Cal 462
High Courts07 Dec 1926
Navadwip Chandra Chakravarti and Others Vs Bhagaban Chandra Chowdhury
Calcutta High Court · 101 Ind. Cas. 27
High Courts07 Dec 1926
Muthukumaraswami Pillai Vs Subramania Chettiar and Others
Madras High Court · 102 Ind. Cas. 14
Contract Act, 1872 — Section 74
High Courts07 Dec 1926
Muthukumarasamiah Pillai Vs Subramanian Chettiar and Others
Madras High Court · AIR 1927 Mad 1105
Contract Act, 1872 — Section 74
High Courts07 Dec 1926
Sinthamani Chetti and Others Vs Arunachalam Chettiar and Others
Madras High Court · AIR 1927 Mad 1060(1)
Contract Act, 1872 — Section 69Limitation Act, 1963 — Article 120Registration Act, 1908 — Section 77
High Courts07 Dec 1926
Ram Narayana Sarma Vs The Right Honourable the Secretary of State for India in Council
Madras High Court · (1927) 25 LW 394 : (1927) 52 MLJ 285
High Courts06 Dec 1926
Raja Venkataramayya Vs Kamisetti Ghattayya, minor by mother and guardian Durgamma and Others
Madras High Court · (1927) 53 MLJ 216
Evidence Act, 1872 — Section 69
High Courts06 Dec 1926
Noni Krishna Basak Vs Nabamonjuri Dassi
Calcutta High Court · AIR 1927 Cal 464
High Courts06 Dec 1926
Behari Lall Sen and Others Vs Gour Chandra Biruni and Others
Calcutta High Court · AIR 1927 Cal 606 : 101 Ind. Cas. 758
Bengal Tenancy Act, 1885 — Section 40