High Courts06 Dec 1926
Raj Kumar Govind Narain Singh and Others Vs Shamlal Singh and Others
Calcutta High Court · (1926) 12 CAL CK 0023
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,230 of 61,517
High Courts06 Dec 1926
P. M.A.M. Vellaiyappa Chetty and Others Vs Natarajan and Others
Madras High Court · AIR 1927 Mad 386 : (1927) 52 MLJ 229
High Courts06 Dec 1926
K.R.M. Singaram Chettiar Vs K. Srinivasa Aiyangar and Others
Madras High Court · AIR 1927 Mad 462 : (1927) ILR (Mad) 726 : (1927) 25 LW 594 : (1927) 53 MLJ 545
Religious Endowments Act, 1863 — Section 10
High Courts06 Dec 1926
Raja Venkatar mayya Vs Kamisetti Gattayya, by Mother and Guardian Durgamma and Others
Madras High Court · AIR 1927 Mad 662 : 101 Ind. Cas. 498
Evidence Act, 1872 — Section 69
High Courts03 Dec 1926
Saradindu Mohan Mukerjee and Others Vs Girish Chandra Tewari
Calcutta High Court · AIR 1927 Cal 511 : 101 Ind. Cas. 334
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Dec 1926
Kasem Ali Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 949 : 101 Ind. Cas. 481
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 102B, 302
High Courts03 Dec 1926
Heeralal Agarwalla and Co. Vs Joakim Nahapiet and Co. Ltd.
Calcutta High Court · AIR 1927 Cal 391
Contract Act, 1872 — Section 28
High Courts03 Dec 1926Dismissed
Tilak Singh Vs Ram Tahal Singh and Others
Allahabad High Court · AIR 1927 All 424
High Courts03 Dec 1926Dismissed
Jugal Kishore Vs T. Caul
Allahabad High Court · (1926) 12 AHC CK 0021
High Courts03 Dec 1926
Salik Ram Vs Wali Ahmad
Allahabad High Court · AIR 1927 All 590 : (1927) ILR (All) 388
Oaths Act, 1873 — Section 9
High Courts03 Dec 1926
Ram Lal Koeri and Others Vs Panchu Ahir and Others
Allahabad High Court · AIR 1927 All 813
High Courts03 Dec 1926
In Re: T.R. Balakrishna Reddiar
Madras High Court · 100 Ind. Cas. 992
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts03 Dec 1926
Yerra Venkatagari Rangappa Vs Maddipatla Konappa and Others
Madras High Court · AIR 1927 Mad 579 : 101 Ind. Cas. 349
Provincial Insolvency Act, 1920 — Section 10(2)
High Courts03 Dec 1926
T.R. Balakrishna Reddiar Vs Emperor
Madras High Court · AIR 1927 Mad 591
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts02 Dec 1926
Deenadayalu Naidu and Others Vs Ratna Padayachi
Madras High Court · AIR 1927 Mad 396 : (1927) ILR (Mad) 841
Cattle Trespass Act, 1871 — Section 20Criminal Procedure Code, 1898 (CrPC) — Section 29, 4(o)
High Courts02 Dec 1926
Munshi Safar Ali Vs Khosh Banu (Koshban in Petition) on his Death Her Son Abdul Majid and Another
Calcutta High Court · 100 Ind. Cas. 614
Transfer of Property Act, 1882 — Section 116
High Courts02 Dec 1926
Sutu Howladar and Others Vs Alep and Others
Calcutta High Court · AIR 1927 Cal 576 : 101 Ind. Cas. 792
Evidence Act, 1872 — Section 13, 36, 83
High Courts02 Dec 1926
Khetra Mohan Saha Sardar and Others Vs Akhil Chandra Das Bhowmik and Others
Calcutta High Court · AIR 1927 Cal 431
Bengal Tenancy Act, 1885 — Section 149(3)
High Courts02 Dec 1926Dismissed
Munshi Safar Ali Master Vs Abdul Majid and Another
Calcutta High Court · (1926) 12 CAL CK 0024
High Courts02 Dec 1926
Secretary of State for India Vs Fakir Mohammad Mandal and Others
Calcutta High Court · AIR 1927 Cal 415
Bengal Sanitary Drainage Act, 1895 — Section 16