High Courts01 Dec 1926
Ananta Charan Padhan and Others Vs Nimai Bahubalendra and Others
Patna High Court · AIR 1927 Patna 177
Bengal Tenancy Act, 1885 — Section 173
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,232 of 61,517
High Courts01 Dec 1926
Gopi Singh and Others Vs Jagdeo Singh and Others
Patna High Court · 102 Ind. Cas. 386
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts01 Dec 1926
Jagroshan Bharthi Vs Madan Pande
Patna High Court · AIR 1927 Patna 265
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135(b), 438
High Courts01 Dec 1926Dismissed
Sukh Nandan Sarup Vs Fazal Husain
Allahabad High Court · AIR 1927 All 412
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts01 Dec 1926
Abdul Karim Vs Durga Prasad and Others
Allahabad High Court · AIR 1927 All 305
Limitation Act, 1963 — Article 181Limitation Act, 1963 — Article 181Limitation Act, 1963 — Article 181
High Courts01 Dec 1926
A. Srinivasalu Chetti Vs Palamkula Guraviah and Another
Madras High Court · 101 Ind. Cas. 655
High Courts01 Dec 1926
Kandasami Chettiar Vs Jayapandia Athither Nadar and Others
Madras High Court · 101 Ind. Cas. 78 : (1927) 26 LW 47
Provincial Insolvency Act, 1920 — Section 28(6)
High Courts01 Dec 1926
Devaguptapu Chendramma and Another Vs Devaguptapu Narasimham and Others
Madras High Court · AIR 1927 Mad 404 : (1927) 25 LW 546 : (1927) 52 MLJ 253
High Courts01 Dec 1926
D.K. Asher Vs V.C. Gopalaratnam
Madras High Court · AIR 1927 Mad 409 : (1927) 25 LW 483 : (1927) 52 MLJ 192
High Courts01 Dec 1926
A. Srinivasulu Chetti Vs Palamkula Guraviah and Another
Madras High Court · AIR 1927 Mad 505 : (1927) 52 MLJ 460
High Courts01 Dec 1926
Muhammad Sultan Mohideen Ahmed Ansari alias Chand Badsha Vs Amathul Jalal alias Achi Bibi Saheba
Madras High Court · 101 Ind. Cas. 653 : (1927) 52 MLJ 557
Evidence Act, 1872 — Section 92
High Courts01 Dec 1926
Mahammad Sultan Mohideen Ahmed Anseri Vs Amthul Jalal
Madras High Court · AIR 1927 Mad 1102
Evidence Act, 1872 — Section 92
High Courts01 Dec 1926
Kandaswami Chetti Vs Jayapandia Athitha Nadar and Others
Madras High Court · AIR 1927 Mad 609
Provincial Insolvency Act, 1920 — Section 28(6)
High Courts30 Nov 1926
Emperor Vs Sejmal Punamchand
Bombay High Court · (1927) 29 BOMLR 170
Criminal Procedure Code, 1898 (CrPC) — Section 239(a)Penal Code, 1860 (IPC) — Section 193, 209, 210, 511
High Courts30 Nov 1926
Ebad Ali and Others Vs Mt. Fatema Bibi and Others
Calcutta High Court · AIR 1927 Cal 951
High Courts30 Nov 1926
Rajani Kanta Shaha Banik Vs Ramani Mohan Goswami and Others
Calcutta High Court · AIR 1927 Cal 934
Specific Relief Act, 1877 — Section 42
High Courts30 Nov 1926
Rajah Janaki Nath Roy and Others Vs Nawab Khawaja Habibulla Saheb
Calcutta High Court · AIR 1927 Cal 359
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts30 Nov 1926
Chhajju and Another Vs Emperor
Allahabad High Court · AIR 1927 All 217 : (1927) ILR (All) 316
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts30 Nov 1926
Madan Lal and Another Vs Janki Prasad and Others
Allahabad High Court · (1926) 11 AHC CK 0007